High Courts20 Apr 2012Allowed
Ram Prakash sharma Vs The union of India and Others
Rajasthan High Court · (2012) 04 RAJ CK 0046
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 42 of 67
High Courts20 Apr 2012Dismissed
Sonia Tak Vs Union of India and Others
Rajasthan High Court · (2012) 04 RAJ CK 0006
High Courts19 Apr 2012Dismissed
The Managing Committee, Gyanjyoti Senior Secondary School Vs Tejpal Singh Tyagi and Others
Rajasthan High Court · (2012) 4 RLW 3528
Limitation Act, 1963 — Section 5
High Courts19 Apr 2012Dismissed
RPSC Vs Jagdish Narain Pandey
Rajasthan High Court · AIR 2012 Raj 170 : (2013) 2 CDR 1009
Constitution of India, 1950 — Article 19, 320Right to Information Act, 2005 — Section 10, 11, 19, 2(h), 20
High Courts18 Apr 2012Dismissed
Manish Kumar Nagar Vs Union of India and Others
Rajasthan High Court · AIR 2012 Raj 166
Constitution of India, 1950 — Article 226, 226(3)
High Courts18 Apr 2012Dismissed
Sandhiya Jain (Smt.) Vs State of Raj.
Rajasthan High Court · (2013) 3 RLW 2452
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts18 Apr 2012
Prakash Chandra Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2844
Criminal Procedure Code, 1973 (CrPC) — Section 172, 173(1), 482
High Courts18 Apr 2012Dismissed
Oriental Insurance Co. Ltd. Vs Deepak Kumar and Others
Rajasthan High Court · (2013) 2 ACC 80 : (2013) ACJ 240
Motor Vehicles Act, 1988 — Item 5(b)
High Courts17 Apr 2012
Rukhman Singh and Another Vs Takhat Singh and Another
Rajasthan High Court · (2012) 3 WLN 135
Constitution of India, 1950 — Article 227
High Courts17 Apr 2012Dismissed
Varsha Paliwal Vs Rajasthan High Court and Others
Rajasthan High Court · (2012) 04 RAJ CK 0108
High Courts17 Apr 2012Dismissed
Madhu Vyas (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 134 FLR 937 : (2012) 4 RLW 2967 : (2013) 2 SCT 551 : (2012) 3 WLN 127
Contract Act, 1872 — Section 72
High Courts17 Apr 2012Dismissed
Bhanwar Lal Vs Additional District Judge and Others
Rajasthan High Court · (2012) 04 RAJ CK 0060
Constitution of India, 1950 — Article 227
High Courts17 Apr 2012Dismissed
Sheesha @ Narayan Vs Babu Lal and Others
Rajasthan High Court · (2012) 04 RAJ CK 0036
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts17 Apr 2012Dismissed
Nasir Khan Vs Additional Civil Judge and Others
Rajasthan High Court · (2012) 04 RAJ CK 0026
Constitution of India, 1950 — Article 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts17 Apr 2012
Matu Ram Vs State and Others
Rajasthan High Court · (2013) 2 CDR 794
Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13
High Courts16 Apr 2012Allowed
Raj. State Road Transport Corporation and Others Vs S.K. Khatri
Rajasthan High Court · (2013) 3 CDR 1514
High Courts16 Apr 2012Dismissed
Vijay Kumar Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2790 : (2013) 2 RLW 1578
Criminal Procedure Code, 1973 (CrPC) — Section 219, 313, 464, 465Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 379, 380, 381, 408, 409
High Courts16 Apr 2012
Natu Lal and Another Vs State
Rajasthan High Court · (2012) CriLJ 3330
Penal Code, 1860 (IPC) — Section 201, 299, 300, 302, 304
High Courts16 Apr 2012Dismissed
Rajendra Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0107
Limitation Act, 1963 — Section 5