High Courts08 May 2012
Gopal Ram Vs Govind Ram
Rajasthan High Court · (2013) 2 RCR(Rent) 165
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 96
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 40 of 67
High Courts08 May 2012
Vaman Narayan Ghiya Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2013 Raj 35 : (2013) 3 CDR 1331 : (2013) 3 RLW 2212
Antiquities and Art Treasures Act, 1972 — Section 14, 25(1), 25(2), 5Constitution of India, 1950 — Article 14, 19, 19(1)(d), 19(5), 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 235(2), 248(2), 309, 357
High Courts08 May 2012Dismissed
Bachna Ram Vs Ratna Ram and Others
Rajasthan High Court · AIR 2012 Raj 114 : (2012) 2 WLN 626
Evidence Act, 1872 — Section 3
High Courts08 May 2012Dismissed
Brahmanand and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 Crimes 557 : (2013) 1 RLW 173
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 91Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 136, 76, 77, 78
High Courts08 May 2012Allowed
Radiant Silk Mills (M/s.) (Pvt.) Ltd. and Another Vs The Addl. Civil Judge (JD) and Others
Rajasthan High Court · (2013) 3 RLW 2230
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts08 May 2012Dismissed
Badri Narain Modi Vs Deputy Commissioner, Department of Income Tax and Another
Rajasthan High Court · (2013) 3 RLW 2601
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 131, 132, 143(2), 158BC, 245C
High Courts07 May 2012Dismissed
Mohani Bai and Others Vs The Board of Revenue Ajmer and Others
Rajasthan High Court · (2012) 2 WLN 617
Contract Act, 1872 — Section 23Rajasthan Tenancy Act, 1955 — Section 223, 224, 53Registration Act, 1908 — Section 17, 49
High Courts07 May 2012Dismissed
Kuldip Kumar Lal Vs Suman Rani
Rajasthan High Court · AIR 2012 Raj 175
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Hindu Marriage Act, 1955 — Section 13, 15, 28Limitation Act, 1963 — Section 5
High Courts04 May 2012Dismissed
Precision Cars India Pvt. Ltd. Vs Porsche Middle East and Africa and Another
Rajasthan High Court · (2013) 3 RLW 2304
Arbitration and Conciliation Act, 1996 — Section 37, 9Specific Relief Act, 1963 — Section 14, 41
High Courts04 May 2012Dismissed
Hem Singh and Others Vs Balwant Singh and Others
Rajasthan High Court · (2013) 1 CDR 542
High Courts02 May 2012
State of Rajasthan and Others Vs Babu Lal Sharma
Rajasthan High Court · (2012) 05 RAJ CK 0076
Limitation Act, 1963 — Section 5
High Courts01 May 2012Dismissed
Brij Behari Sharma Vs Chief Manager, Kota and Another
Rajasthan High Court · (2012) 134 FLR 656
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts01 May 2012Dismissed
Mayo College General Council Vs Commissioner, Central Excise (Appeals), Jaipur-II and Another
Rajasthan High Court · (2012) 193 ECR 351 : (2012) 3 RLW 2113 : (2012) 3 RLW 21113 : (2012) 28 STR 225
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65(105)(zze), 76, 77, 77(1)(a), 77(2)
High Courts30 Apr 2012Dismissed
Vodafone Digilink Ltd. Vs Commissioner of Central Excise, Jaipur-II
Rajasthan High Court · (2013) 29 STR 229 : (2012) 53 VST 139
Central Excises and Salt Act, 1944 — Section 11A, 35GFinance Act, 1994 — Section 68, 73, 75, 76, 78
High Courts30 Apr 2012Dismissed
Mahendra Kumar Sonwal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 1947
Constitution of India, 1950 — Article 14, 15(1), 16, 21, 243GRajasthan Panchayati Raj Act, 1994 — Section 79, 80, 82, 89, 89(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 170, 258(1), 259, 259(6), 266
High Courts30 Apr 2012Dismissed
Dr. Anil Kumawat and Others Vs Naveen Agarwal and Others Dr. (Miss) Ranjana Atal Vs Rajasthan University of Health Science and Others
Rajasthan High Court · (2013) 1 CDR 348
Constitution of India, 1950 — Article 226Postgraduate Medical Education Regulations, 2000 — Regulation 9
High Courts27 Apr 2012
Union of India and Others Vs State of Raj. and Others Sangmarmar Khan Vikas Samiti Vs Union of India and Others
Rajasthan High Court · (2013) 2 CDR 912
Constitution of India, 1950 — Article 14, 21, 226(3), 48A, 51AMines and Minerals (Development and Regulation) Act, 1957 — Section 19, 21, 27, 29(3)Railways Act, 1989 — Section 151, 2, 25
High Courts27 Apr 2012Allowed
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 605
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(2)Promulgation Act, 1994 — Section 3, 3(6), 8, 8(1)
High Courts27 Apr 2012
Gera Food Industries Vs Firm Tulsa Ram Kanhaiya Lal
Rajasthan High Court · (2012) 2 WLN 638
High Courts27 Apr 2012Dismissed
M/s Mehru Electrical and Engg. (P) Limited Vs The Commissioner of Income Tax, Alwar and Others
Rajasthan High Court · (2012) 250 CTR 445 : (2012) 211 TAXMAN 41
Income Tax Act, 1961 — Section 260A