High Courts27 Apr 2012Allowed
Rajasthan Agriculture University Vs Laxman Dan and Another
Rajasthan High Court · (2012) 4 LLJ 803
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10, 17B, 2(oo)(bb), 25F
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 41 of 67
High Courts27 Apr 2012Dismissed
Prem Chand Vs Harchand
Rajasthan High Court · (2013) 1 CDR 226
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts27 Apr 2012Dismissed
Commissioner of Income Tax, Udaipur Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2013) 257 CTR 22 : (2012) 209 TAXMAN 519
Central Excises and Salt Act, 1944 — Section 35ACustoms Act, 1962 — Section 128(2)Income Tax Act, 1961 — Section 154, 250, 251, 251(1), 251(1)(a)
High Courts26 Apr 2012Dismissed
Ram Gopal and Another Vs Budhiprakash
Rajasthan High Court · (2013) 1 RCR(Civil) 731 : (2013) 1 RLW 24
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 14, 14(1)Transfer of Property Act, 1882 — Section 60
High Courts26 Apr 2012Dismissed
Durga Prasad and Ors Vs Raj Kumar Meena and Another
Rajasthan High Court · (2012) 04 RAJ CK 0063
High Courts26 Apr 2012Dismissed
Barji (Smt.) and Others Vs Mangu and Others
Rajasthan High Court · AIR 2013 Raj 45 : (2012) 4 RLW 3551 : (2012) 3 WLN 138
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 100, 151Limitation Act, 1963 — Section 5
High Courts25 Apr 2012Dismissed
A.C. Sharma Vs Smt. Narain Devi and Others
Rajasthan High Court · (2012) 04 RAJ CK 0111
Motor Vehicles Act, 1988 — Section 173
High Courts25 Apr 2012
S.A.S. (A and E) Association, Jaipur Vs Union of India and Others
Rajasthan High Court · (2012) 04 RAJ CK 0104
High Courts25 Apr 2012Dismissed
Jeevan Jyoti Singh Siddhu Vs Manbeer Singh and Others
Rajasthan High Court · (2012) 04 RAJ CK 0086
Motor Vehicles Act, 1988 — Section 173
High Courts25 Apr 2012Dismissed
Mohd. Shakil and Others Vs Nuclear Power Corporation of India Ltd. and Others
Rajasthan High Court · (2012) 4 RLW 3556
High Courts25 Apr 2012Dismissed
Smt. Minni Siddhu Vs Manbeer Singh and Others
Rajasthan High Court · (2012) 04 RAJ CK 0038
Motor Vehicles Act, 1988 — Section 173
High Courts25 Apr 2012Disposed Off
Sushil Kumar Damani Vs M/s. Sheveta Construction Pvt. Ltd. and Others
Rajasthan High Court · (2013) 3 RLW 2104
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 313, 315Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Apr 2012Dismissed
Madan Singh Vs The New India Assurance Co. Ltd. and Others
Rajasthan High Court · (2012) 04 RAJ CK 0013
Motor Vehicles Act, 1988 — Section 149(2)
High Courts24 Apr 2012
Atul Kumar Dixit Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 39
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Evidence Act, 1872 — Section 123, 124
High Courts23 Apr 2012Dismissed
Vijay Kumar Gakkhar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 133
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts23 Apr 2012
The Oriental Insurance Co. Ltd. Vs Smt. Badami Devi and Others
Rajasthan High Court · (2013) 1 ACC 518 : (2012) 4 LLJ 338 : (2013) 2 RLW 1609 : (2013) 3 SCT 410 : (2012) 4 WLC 248 : (2012) 3 WLN 393
Employees Compensation Act, 1923 — Section 2, 3, 30, 30(1)Motor Vehicles Act, 1988 — Section 147, 149(2), 167Workmens Compensation Act, 1923 — Section 17, 2, 3, 30, 4
High Courts23 Apr 2012Allowed
Krishna Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2179
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 397, 420
High Courts20 Apr 2012Dismissed
Mahendra Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 59
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 304B
High Courts20 Apr 2012Dismissed
Dasrath Kumar Gandhi Vs Judge, Rent Tribunal, Bharatpur and Others
Rajasthan High Court · (2012) 04 RAJ CK 0112
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Apr 2012Allowed
shikha Mathur Vs The Registrar, University of Rajasthan, Jaipur and Another
Rajasthan High Court · (2012) 04 RAJ CK 0100