High Courts13 Apr 2012

Anwar Vs Shamim Bano and Another

Rajasthan High Court · (2012) CriLJ 2552 : (2012) 4 RLW 3093

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(1), 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Apr 2012Dismissed

Majid Khan Vs State of Rajasthan

Rajasthan High Court · (2013) 2 RLW 1073

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A, 337, 338Probation of Offenders Act, 1958 — Section 4
High Courts12 Apr 2012Allowed

Kismat Singh Vs State

Rajasthan High Court · (2012) CriLJ 3326

Evidence Act, 1872 — Section 27, 34Penal Code, 1860 (IPC) — Section 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts11 Apr 2012Dismissed

Rajesh Saharan Vs State of Rajasthan

Rajasthan High Court · (2013) 2 RLW 1163

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 273, 299, 299(1), 313Evidence Act, 1872 — Section 137, 138, 33
High Courts11 Apr 2012Dismissed

Manju Bai Vs State of Rajasthan

Rajasthan High Court · (2012) CriLJ 4005

Criminal Procedure Code, 1973 (CrPC) — Section 169, 319Penal Code, 1860 (IPC) — Section 302, 307, 323, 325