High Courts16 May 2012Allowed
Pankaj Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 181
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 38 of 67
High Courts16 May 2012Dismissed
Prabhu Das Vs Nathu Das and Others
Rajasthan High Court · (2012) 2 WLN 532
High Courts15 May 2012Dismissed
Govind Devi (Smt.) Vs Kanhaiya Lal and Another
Rajasthan High Court · (2012) 2 WLN 573
Constitution of India, 1950 — Article 227
High Courts15 May 2012Dismissed
Mangi Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 558
Prevention of Corruption Act, 1988 — Section 7(13)(1)(d), 7(13)(2)
High Courts15 May 2012
Bajrang Lal and Another Vs Union of India and Others
Rajasthan High Court · (2012) 2 WLN 567
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 May 2012Dismissed
State of Rajasthan and Others Vs Smt. Paras Kanwar
Rajasthan High Court · (2012) 3 RLW 2165
Limitation Act, 1963 — Section 5
High Courts15 May 2012Dismissed
Deva Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 562
Limitation Act, 1963 — Section 5
High Courts15 May 2012
Ma Veshno Devi Gangsaw Industry and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 540
High Courts15 May 2012Dismissed
Rohitash Vs Board of Revenue, Rajasthan Ajmer and Others
Rajasthan High Court · (2012) 2 WLN 523
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4Rajasthan Tenancy Act, 1955 — Section 188, 53, 88, 89
High Courts15 May 2012Dismissed
Shri Gajendra @ Gajanand Vs Shyamlal Jha and Others
Rajasthan High Court · (2012) 2 WLN 548
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 16Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts15 May 2012Dismissed
Smt. Sarbati and Ors Vs Board of Revenue and Others
Rajasthan High Court · (2012) 2 WLN 577
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 23 Rule 3A, 151
High Courts15 May 2012
Mukesh Sharma Vs Smt. Madhuri
Rajasthan High Court · AIR 2012 Raj 135
Hindu Marriage Act, 1955 — Section 13, 13(1), 28Penal Code, 1860 (IPC) — Section 498A
High Courts14 May 2012Dismissed
Mohan Lal Vs Bhupal Singh
Rajasthan High Court · (2012) 3 WLN 33
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts14 May 2012Dismissed
M/s. Bhanavi Agro Private Limited and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 22
Sales of Goods Act, 1930 — Section 19, 4
High Courts14 May 2012
Ramesh Chand and Another Vs Civil Judge (S.D.) Karauli and Others
Rajasthan High Court · (2012) 3 RLW 2117 : (2012) 2 WLN 603
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Rajasthan Co-operative Societies Act, 1965 — Section 58
High Courts14 May 2012
Hemraj Lunawat Vs Kishan Lal and Another
Rajasthan High Court · (2012) 2 WLN 610
Constitution of India, 1950 — Article 227
High Courts14 May 2012Allowed
Jal Shree (Smt.) and Others Vs Hansraj and Others
Rajasthan High Court · (2013) 2 ACC 169 : (2012) 3 WLN 174
High Courts14 May 2012
Paras Kumar and Others Vs Addl. District Judge (FT) No. 2, Ajmer Camp, Beawar and Others
Rajasthan High Court · (2012) 2 WLN 595
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts14 May 2012Allowed
Jagdish Prasad Vs Santu Singh and Others
Rajasthan High Court · (2012) 3 WLN 169
High Courts14 May 2012Dismissed
Man Singh Vs Ladu Singh
Rajasthan High Court · (2013) 3 RLW 2325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 96