COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 36 of 67

High Courts23 May 2012

Suryaveer Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 Crimes 360 : (2013) 2 RLW 1235

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 151(1), 197, 197(2)Penal Code, 1860 (IPC) — Section 323, 504, 506

High Courts23 May 2012Dismissed

Ram Swaroop Vs State of Raj. and Another

Rajasthan High Court · (2013) 3 RLW 2610

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468

High Courts22 May 2012

Gyanwardhan Parashar Vs Ram Ladetey Yadav and Others

Rajasthan High Court · (2013) 2 ACC 125 : (2013) 3 CDR 1512

High Courts22 May 2012Dismissed

Chanchal Jain Vs Additional District and Sessions Judge, No. 3, Jaipur Metropolitan, Jaipur and Others

Rajasthan High Court · (2012) 3 WLN 31

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 39 Rule 1, Order 39 Rule 2

High Courts22 May 2012Dismissed

Mangtu Ram Vs The Additional District Judge, No. 2, Deeg, Bharatpur and Others

Rajasthan High Court · (2012) 3 WLN 61

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 100

High Courts22 May 2012

Om Prakash Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 WLN 616

High Courts22 May 2012

Madhu Kapoor Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 4 WLN 537

Negotiable Instruments Act, 1881 (NI) — Section 138, 147

High Courts21 May 2012Dismissed

State of Rajasthan and Others Vs Mithalal and Others

Rajasthan High Court · (2013) 3 RLW 1974 : (2012) 3 WLN 54

Penal Code, 1860 (IPC) — Section 100

High Courts21 May 2012Dismissed

Anil Kumar Purohit and Others Vs Dr. Govind Sharma and Another

Rajasthan High Court · (2012) 05 RAJ CK 0055

High Courts21 May 2012Dismissed

Banshi Lal Vs The Additional District and Sessions Judge and Others

Rajasthan High Court · (2012) 2 WLN 632

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts21 May 2012Dismissed

Sarju Devi (Smt.) and Others Vs Ramswaroop and Others

Rajasthan High Court · (2012) 3 WLN 65

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts19 May 2012Dismissed

Kalya Vs Commissioner of Income Tax and Others

Rajasthan High Court · (2012) 251 CTR 174 : (2012) 208 TAXMAN 436

Income Tax Act, 1961 — Section 54B, 54F

High Courts19 May 2012Dismissed

Govind Mathur Vs Mohan Lal and Another

Rajasthan High Court · (2012) 2 WLN 527

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 3(2), 151

High Courts19 May 2012Dismissed

Veni Ram Vs Municipal Board, Rajasthan

Rajasthan High Court · (2012) 2 WLN 605

Constitution of India, 1950 — Article 136

High Courts19 May 2012Allowed

Bhagirath Sharma Vs Rajasthan State Road Transport Corporation and Another

Rajasthan High Court · (2012) 134 FLR 658

Industrial Disputes Act, 1947 — Section 33(2)(b)

High Courts19 May 2012Allowed

Surya Prakash Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 684 : (2012) 4 RLW 3617

Constitution of India, 1950 — Article 14, 16, 21, 309Rajasthan Panchayati Raj Rules, 1996 — Rule 263, 265, 266, 296Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23, 23(1), 4

High Courts19 May 2012

Mukesh Kumar and Another Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2119

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Penal Code, 1860 (IPC) — Section 376

High Courts19 May 2012

Shafi Mohammad Vs Central Bureau of Investigation

Rajasthan High Court · (2013) 4 RLW 3407 : (2013) 3 RLW 2644

Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(2), 482Penal Code, 1860 (IPC) — Section 141, 147, 148, 302, 341

High Courts18 May 2012Dismissed

New India Assurance Co. Ltd. Vs Chetna Bansal and Others

Rajasthan High Court · (2013) 2 ACC 155 : (2013) 3 CDR 1556

Motor Vehicles Act, 1988 — Section 163A, 166, 173(2)

High Courts18 May 2012

Jai Krishna Pareek Vs Smt. Uma Sharma and Others

Rajasthan High Court · (2013) 2 ACC 18 : (2012) 3 WLN 180

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 95