High Courts15 Jun 2012Dismissed
Ashok Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 06 RAJ CK 0018
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 34 of 67
High Courts15 Jun 2012Dismissed
Umesh Kumar Singh @ Munna Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) CriLJ 4218
Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 401, 401(6)Penal Code, 1860 (IPC) — Section 302Prisons Act, 1894 — Section 59
High Courts15 Jun 2012Dismissed
Umesh Kumar Singh alias Munna Singh Vs State of Rajasthan and others
Rajasthan High Court · (2012) CriLJ 4218
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Constitution of India, 1950 — Article 142, 161, 226Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 401, 401(6)
High Courts14 Jun 2012Dismissed
Preetam Singh Vs Shiv Lal Rawat and Others
Rajasthan High Court · (2012) 06 RAJ CK 0019
Rajasthan Tenancy Act, 1955 — Section 188, 42(a)
High Courts14 Jun 2012Dismissed
Ajeet Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 06 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 342, 365, 392
High Courts14 Jun 2012
Abdul Majid and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 4392 : (2013) 2 Crimes 599
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 504
High Courts14 Jun 2012Dismissed
Abdul Gafoor Vs State of Rajasthan
Rajasthan High Court · (2012) 06 RAJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437(5), 439(2)Penal Code, 1860 (IPC) — Section 120B, 380, 448, 454, 467
High Courts14 Jun 2012
Murli and Others Vs Chothu and Others
Rajasthan High Court · (2012) 06 RAJ CK 0010
Rajasthan Tenancy Act, 1955 — Section 188, 223, 224, 224(2), 53
High Courts14 Jun 2012Allowed
Deepak Jain Vs Usha Jain Smt. Usha Jain and Another Vs Deepak Jain
Rajasthan High Court · (2012) 06 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 126(3), 127, 354Hindu Marriage Act, 1955 — Section 13
High Courts14 Jun 2012
Ved Prakash Vs State of Rajasthan
Rajasthan High Court · (2012) 3 Crimes 667 : (2012) 4 RLW 3389
Constitution of India, 1950 — Article 21, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 243Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts05 Jun 2012
Hakam Vs State of Rajasthan
Rajasthan High Court · (2012) 06 RAJ CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts31 May 2012Allowed
Surendra Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2142 : (2013) 1 RLW 403
Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161
High Courts31 May 2012Dismissed
M/s Rishabhdev Educational and Research Institute Vs M/s Career Point and M/s Career Point Infosystem Limited
Rajasthan High Court · (2013) 55 PTC 394
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115
High Courts31 May 2012Allowed
Mehboob Ali Vs State of Rajasthan and Others
Rajasthan High Court · (2012) CriLJ 4249 : (2012) 4 RLW 2881
Criminal Procedure Code, 1973 (CrPC) — Section 438, 440Penal Code, 1860 (IPC) — Section 302, 406, 498A
High Courts31 May 2012Dismissed
Ravindra Kumar and Another Vs M/s. Shrinath Complex
Rajasthan High Court · (2013) 1 CDR 458 : (2012) 4 RLW 3059
High Courts31 May 2012
Vimal Chaudhary Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 CDR 233 : (2013) 3 RLW 2734
Environment (Protection) Act, 1986 — Section 25Rajasthan Municipalities Act, 2009 — Section 226, 227, 228, 229, 230
High Courts30 May 2012Dismissed
Shri Brajraj Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 875
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 14, 226, 300A, 366Hindu Succession Act, 1956 — Section 2(g), 8
High Courts30 May 2012Dismissed
Jabber Lal and Others Vs LR's of Ram Narayan and Others
Rajasthan High Court · (2012) 4 RLW 2994
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Evidence Act, 1872 — Section 65, 66, 90Limitation Act, 1963 — Section 18
High Courts30 May 2012Dismissed
Arjun Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 189
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Evidence Act, 1872 — Section 27
High Courts30 May 2012
Shashi Kant Bagrecha Vs Shahjahan and Others
Rajasthan High Court · (2013) 1 ACC 577 : (2013) 1 RLW 249