COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 35 of 67

High Courts30 May 2012

Subhash Modak and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 Crimes 403 : (2012) 4 RLW 2928

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts30 May 2012

Sagar Mal Jain Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 CDR 452 : (2013) 4 RLW 2942

Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 11, 12(3), 17, 19, 20(2)

High Courts30 May 2012

Raj Narayan Rathi Vs State of Rajasthan

Rajasthan High Court · (2013) 1 WLN 174

Prevention of Food Adulteration Act, 1954 — Section 16, 19(2), 7

High Courts30 May 2012Dismissed

Anil Kumar Chouhan Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 1053 : (2013) 4 RLW 2894

Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 2(a), 2(a)(i), 23, 23(1)

High Courts30 May 2012

Bharat Petroleum Corporation Ltd. and Another Vs M/s. Raghav Bharat Gas

Rajasthan High Court · (2013) 3 RLW 2728

Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 213, 216, 240Essential Commodities Act, 1955 — Section 3, 7, 8

High Courts29 May 2012

United India Insurance Co. Ltd. Vs Vishnu and Others

Rajasthan High Court · (2013) 2 ACC 302 : (2013) 3 CDR 1518

High Courts29 May 2012

Suo Motu Vs State of Rajasthan

Rajasthan High Court · (2013) 1 CDR 57 : (2012) 3 WLN 1

Rajasthan Tenancy Act, 1955 — Section 16

High Courts28 May 2012Partly Allowed

Sukhram and Others Vs Dheer Singh and Others

Rajasthan High Court · (2013) 2 CDR 1040

High Courts28 May 2012Allowed

Pooran Mal Vs Laxman Singh and Others

Rajasthan High Court · (2013) 2 CDR 662

High Courts28 May 2012Disposed Off

Vijay Krishna Mehta Vs State of Raj. and Another

Rajasthan High Court · (2013) 3 RLW 2171

Companies Act, 1956 — Section 433, 434Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 166A, 173(8)

High Courts28 May 2012Dismissed

Parasmal Vs Appellate Rent Tribunal, Bhilwara and Another

Rajasthan High Court · (2013) 1 RCR(Rent) 330 : (2013) 1 RLW 198

Rajasthan Rent Control Act, 2001 — Section 6

High Courts28 May 2012Dismissed

Hastimal Vs Rent Tribunal, Bhilwara and Another

Rajasthan High Court · (2012) 2 RCR(Rent) 266

Rajasthan Rent Control Act, 2001 — Section 6

High Courts25 May 2012Allowed

Supyar Kanwar Vs Civil Judge (Sr. Dn) Fatehpur Shekhawati and Another

Rajasthan High Court · (2012) 3 WLN 96

Constitution of India, 1950 — Article 226, 227

High Courts25 May 2012Allowed

Bhanwar Singh and Others Vs Union of India and Others

Rajasthan High Court · (2012) 4 RLW 3190

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 32Constitution of India, 1950 — Article 14, 21, 48A, 49, 51A

High Courts23 May 2012

Leela Devi (Smt.) and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 RLW 51

Constitution of India, 1950 — Article 21, 22(2)Prevention of Food Adulteration Act, 1954 — Section 13(2), 14(A), 16, 25, 7

High Courts23 May 2012

Smt. Leela Devi and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 Crimes 498

Food Adulteration Act, 1954 — Section 7, 13(1), 13(2), 14(A), 16, 25, 27(2), 27(3)Prevention of Food Adulteration Rules, 1955 — Rule 32, 32(i) 32(1)General Rules (Criminal), 1977 — Rule 66

High Courts23 May 2012

Rupesh Kumar Jain Vs Additional Civil Judge and Others

Rajasthan High Court · (2012) 2 WLN 634

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1

High Courts23 May 2012Dismissed

Karinda Ram Jatav Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 4 WLN 26

High Courts23 May 2012

Rajendra Soni and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 RLW 229

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 406, 498A

High Courts23 May 2012Dismissed

New India Assurance Company Ltd. Vs Raju @ Muzahir Hussain and Others

Rajasthan High Court · (2013) 1 ACC 594 : (2013) 2 CDR 1080