High Courts04 Jul 2012Dismissed
Rajendra Kumar Jain Vs Management, M/s. Modern Suiting and Others
Rajasthan High Court · (2012) 3 WLN 516
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 33 of 67
High Courts03 Jul 2012Dismissed
Kanahiyalal and Others Vs Ganesh and Others
Rajasthan High Court · (2012) 3 WLN 553
High Courts02 Jul 2012Dismissed
Shree Cement Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3292
Civil Procedure Code, 1908 (CPC) — Section 100, 9Rajasthan Land Revenue Act, 1956 — Section 229
High Courts02 Jul 2012Dismissed
State of Rajasthan Vs K.S. Garg and Others
Rajasthan High Court · (2012) 3 WLN 549
High Courts02 Jul 2012Dismissed
Shree Cement Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 137
Criminal Procedure Code, 1973 (CrPC) — Section 9
High Courts02 Jul 2012Dismissed
Gaurav Bansal Vs Union of India and Others
Rajasthan High Court · (2012) 209 TAXMAN 53
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
High Courts02 Jul 2012Dismissed
Gaurav Bansal Vs Union of India
Rajasthan High Court · (2012) 24 TAXMAN 161
Constitution of India, 1950 — Article 226Finance Act, 1997 — Section 66, 67, 67(1), 67(2)Income Tax Act, 1961 — Section 148
High Courts02 Jul 2012
Bharatpur Dal Udyog Vs M/s Durga Prasad Kali Charan
Rajasthan High Court · (2012) 3 WLN 555
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 34
High Courts02 Jul 2012Allowed
L.Rs. of Jagdish Lal Pujari Vs L.Rs. of Raghunandan Pujari L.Rs. of Raghunandan Pujari Vs L.Rs. of Jagdish Lal Pujari
Rajasthan High Court · (2013) 2 CDR 730 : (2012) 4 RLW 3424
Central Sales Tax Act, 1956 — Section 6A, 6A(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 4, Order 20 Rule 5, Order 21 Rule 29, Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts02 Jul 2012Allowed
Lake Shore Palace Hotel Pvt. Ltd. Vs Shri Mahendra Singh and Others
Rajasthan High Court · (2012) 111 CLA 436 : (2012) 175 CompCas 57 : (2012) 4 RLW 3477 : (2012) 115 SCL 293
Companies Act, 1956 — Section 10F, 397, 398, 402
High Courts27 Jun 2012Dismissed
Shyam Sunder Vs Prakash Chand
Rajasthan High Court · (2013) 3 CDR 1416 : (2013) 2 RCR(Rent) 73 : (2013) 3 RLW 1901
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 17 Rule 2, Order 22 Rule 10, Order 6 Rule 17, 1Registration Act, 1908 — Section 17(2)(6)
High Courts25 Jun 2012Dismissed
Madan Bansal Vs Ramnarayan Sharma
Rajasthan High Court · (2013) 1 CDR 41 : (2013) 3 RLW 1932
Civil Procedure Code, 1908 (CPC) — Section 100, 96Transfer of Property Act, 1882 — Section 111, 111(f)
High Courts25 Jun 2012Allowed
Om Prakash Choudhary Vs Dr. Kailash Garg and Others
Rajasthan High Court · (2013) 1 CDR 127 : (2013) 3 RLW 2763
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 9, 96
High Courts21 Jun 2012Dismissed
Nand Kishore and Another Vs Vishwanath Kayal
Rajasthan High Court · (2013) 1 CDR 270 : (2013) 3 RLW 2623
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115General Clauses Act, 1897 — Section 15, 24, 27Transfer of Property Act, 1882 — Section 106
High Courts21 Jun 2012Dismissed
Ramjan Baksh Vs Nagar Palika, Chaksu
Rajasthan High Court · (2012) 06 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 110Rajasthan Municipalities Act, 2009 — Section 271
High Courts21 Jun 2012Dismissed
Bhawani Prasad Vs Roshan
Rajasthan High Court · (2013) 4 RLW 3484
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts20 Jun 2012Dismissed
Shailendra Kumar Vs Rent Appellate Tribunal, Jaipur and Others
Rajasthan High Court · (2012) 2 RCR(Rent) 326 : (2013) 4 RLW 3371 : (2013) 1 WLN 345
Constitution of India, 1950 — Article 226, 227
High Courts20 Jun 2012Allowed
Anand Prakash Barmera Vs State of Rajasthan
Rajasthan High Court · (2012) 2 WLN 631
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
High Courts19 Jun 2012Dismissed
Wood Work Handicraft Association Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 193 ECR 331
Constitution of India, 1950 — Article 14, 19, 19(1)(g)Rajasthan Forest Act, 1953 — Section 41, 42, 76
High Courts15 Jun 2012Allowed
Smt. Sobha Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 153 : (2013) 2 RLW 935
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 302, 304B, 316, 498A