High Courts16 Jul 2012Allowed
Kamal Kishore Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 963
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 190Penal Code, 1860 (IPC) — Section 147, 148, 380, 427, 436
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 31 of 67
High Courts16 Jul 2012
Kalyan Sahai Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 560
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts16 Jul 2012Dismissed
Anil Kumar Jain Vs The Addl. Collector Sawai Madhopur and Others
Rajasthan High Court · (2012) 3 WLN 525
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts16 Jul 2012
Bhagwan Singh and Another Vs Smt. Vimla Devi
Rajasthan High Court · (2013) 1 RCR(Rent) 270 : (2013) 1 RLW 34
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2012Allowed
Union of India and Others Vs Raj Kumar Chawala and Others
Rajasthan High Court · (2012) 3 WLN 380
Constitution of India, 1950 — Article 227
High Courts13 Jul 2012Dismissed
Bhola @ Yadvinder Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1243
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 170, 173
High Courts12 Jul 2012
Manohar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 1864
Rajasthan Prevention of Anti-Social Activities Act, 2006 — Section 3(2)
High Courts11 Jul 2012
Girdhari Lal Bugaliya Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 740 : (2013) 2 SCT 520
Constitution of India, 1950 — Article 309
High Courts10 Jul 2012
Kishore Singh and Another Vs Motor Accident Claim Tribunal, Udaipur and Others
Rajasthan High Court · (2013) 2 CDR 770
High Courts10 Jul 2012Dismissed
Govind Prasad Vs Fateh Lal and Others
Rajasthan High Court · (2012) 3 WLN 551
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, Order 6 Rule 17Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 2012Dismissed
Sawai Khan Vs Allahabad Bank and Another
Rajasthan High Court · (2012) 3 WLN 528
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13
High Courts10 Jul 2012Dismissed
State and Others Vs Arya Samaj Maharshi Dayanand
Rajasthan High Court · (2012) 3 WLN 377
Rajasthan Rent Control Act, 2001 — Section 19(c)
High Courts10 Jul 2012
Suresh Vs LRs of Jagannath
Rajasthan High Court · (2012) 3 WLN 375
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jul 2012Dismissed
Geeta (Smt.) and Another Vs LRs of Smt. Chandi and Others
Rajasthan High Court · (2012) 3 WLN 407
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts10 Jul 2012Dismissed
Vijay Prakash Sharma Vs Administration and Establishment Standing Committee and Others
Rajasthan High Court · (2012) 3 WLN 379
Rajasthan Panchayati Raj Act, 1994 — Section 55A
High Courts10 Jul 2012Dismissed
Raj Kumar Rinwa Vs Union of India and Others
Rajasthan High Court · (2013) 1 WLN 288
High Courts10 Jul 2012
Bhanwar Kanwar (Smt.) Vs Union of India and Others
Rajasthan High Court · (2012) 4 RLW 3643 : (2013) 1 WLN 246
High Courts10 Jul 2012Dismissed
Sharda (Smt.) Vs Deva Ram
Rajasthan High Court · (2012) 3 WLN 410
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227
High Courts09 Jul 2012Dismissed
Director of Income Tax Vs Ravi Vijay and Another
Rajasthan High Court · (2012) 252 CTR 228 : (2012) 209 TAXMAN 498
Income Tax Act, 1961 — Section 116(c), 156, 246A, 246A(1)(q), 253
High Courts09 Jul 2012
Nawla Ram and Another Vs Gram Panchayat, Balera and Others
Rajasthan High Court · (2012) 07 RAJ CK 0043