High Courts24 Jul 2012Allowed
Kamla Devi Vs M/s. Bajrang Saw Mills and Others
Rajasthan High Court · (2012) 2 RCR(Rent) 245 : (2012) 4 RLW 3740
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 30 of 67
High Courts24 Jul 2012
Anoop Singh Vs Addl. District and Sessions Judge (Fast Track) No. 2, Jaipur District, Jaipur and Others
Rajasthan High Court · (2012) 3 WLN 514
Constitution of India, 1950 — Article 227
High Courts24 Jul 2012
State of Rajasthan Vs Salman Khan and others
Rajasthan High Court · (2012) 2 EFLT 825 : (2012) 4 RLW 3733
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 112, 114, 115Penal Code, 1860 (IPC) — Section 141, 144, 146, 147, 148
High Courts24 Jul 2012Allowed
Pratapa Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 1
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d)Penal Code, 1860 (IPC) — Section 34, 36, 363, 366Prohibition of Child Marriage Act, 2006 — Section 12, 2(a), 2(b), 9
High Courts24 Jul 2012
Bagtawar Mal Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 791
Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 243Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts24 Jul 2012
Raj Kumar @ Rajesh Vs State of Raj. and Another
Rajasthan High Court · (2013) 1 CDR 524
High Courts24 Jul 2012Allowed
Mahesh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 559
High Courts24 Jul 2012Dismissed
Chetram and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1751
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 165
High Courts23 Jul 2012Allowed
Suresh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLC 75 : (2012) 3 WLN 530
High Courts23 Jul 2012Allowed
Jaishree Tiwari Vs State of Rajasthan and Another
Rajasthan High Court · (2013) CriLJ 1610 : (2013) 1 RLW 615
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97
High Courts23 Jul 2012
Digvijay Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 RLW 2776
Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(1), 482Penal Code, 1860 (IPC) — Section 153A, 499
High Courts19 Jul 2012
Baldev Singh Vs Smt. Guddi Devi and Others
Rajasthan High Court · (2013) 2 CDR 778 : (2013) 2 RLW 1133
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Rajasthan Panchayati Raj Act, 1994 — Section 109
High Courts19 Jul 2012Allowed
Rameshwari Devi and Another Vs Mohd. Mehraj and Others
Rajasthan High Court · (2013) 1 ACC 698
High Courts19 Jul 2012Dismissed
Jagdish Soni Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 564
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jul 2012Dismissed
Shri Ramesh Chandra Vs Smt. Kamla Devi
Rajasthan High Court · (2013) 1 CDR 278
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68
High Courts17 Jul 2012
Krishan Kumar Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 292
High Courts17 Jul 2012Dismissed
Chothu and Others Vs The Board of Revenue, Rajasthan Ajmer and Others
Rajasthan High Court · (2012) 3 WLN 533
High Courts17 Jul 2012
Deep Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 599
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 29, 8
High Courts17 Jul 2012
Kamla (Smt.) and Another Vs Shri Nagar Mal
Rajasthan High Court · (2013) 1 WLN 293
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Jul 2012Dismissed
Commercial Taxes Officer, Anti Evasion I Vs Whirlpool India Ltd.
Rajasthan High Court · (2013) 58 VST 177