High Courts03 Aug 2012Dismissed
LRs. of Maga Ram Vs Smt. Gulab and Others
Rajasthan High Court · (2012) 08 RAJ CK 0088
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 28 of 67
High Courts03 Aug 2012Dismissed
Chandra Prakash Vs Shri Hasti Mal
Rajasthan High Court · (2012) 08 RAJ CK 0087
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Aug 2012Dismissed
Tola Ram Vs Prem Sukh
Rajasthan High Court · (2012) 08 RAJ CK 0075
Constitution of India, 1950 — Article 141Transfer of Property Act, 1882 — Section 106, 114
High Courts03 Aug 2012
Kesar Devi (Smt.) and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 223
Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(q)
High Courts03 Aug 2012Dismissed
Bhudeo Singh Vs New India Assurance Co. Ltd. and Others
Rajasthan High Court · (2013) 2 ACC 132
Motor Vehicles Act, 1988 — Section 173, 96
High Courts01 Aug 2012Allowed
M/S. Electro Mechanical Engineering Corporation and Another Vs Addl. District Judge (Fast Track) No. 1, Alwar and Another
Rajasthan High Court · (2013) 2 RLW 1741
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 63(3), 64, 65
High Courts01 Aug 2012
Barkat Hussain Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2013) 1 WLN 105
High Courts01 Aug 2012Dismissed
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0125
High Courts01 Aug 2012
Manshi and Others Vs Smt. Kamla Devi
Rajasthan High Court · (2012) 08 RAJ CK 0122
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Aug 2012Dismissed
Modaram and Another Vs Shivpoojan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0121
Motor Vehicles Act, 1988 — Section 173
High Courts01 Aug 2012Dismissed
Narayan Lal Vs Mr. Govind N. Gajendra Kumaji and Others
Rajasthan High Court · (2012) 08 RAJ CK 0120
Motor Vehicles Act, 1988 — Section 140, 142, 142(a), 173
High Courts01 Aug 2012Dismissed
Tilok Chand and Others Vs Smt. Savitri and Others
Rajasthan High Court · (2012) 08 RAJ CK 0113
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Aug 2012Dismissed
Ms. Manju Bissa Vs State (Panchayati Raj) and Others Vishnu Dutt Bhati Vs State and Others
Rajasthan High Court · (2012) 3 WLN 650
High Courts01 Aug 2012Dismissed
Satpal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0109
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227
High Courts01 Aug 2012Dismissed
Kanti Dutt Mishra and Others Vs Mangi Lal and Others
Rajasthan High Court · (2012) 08 RAJ CK 0104
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts01 Aug 2012
Bedami Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0090
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Constitution of India, 1950 — Article 226
High Courts01 Aug 2012Allowed
The State of Rajasthan and Others Vs M/s. Agrobiotech Industries Ltd. and Another
Rajasthan High Court · (2012) 08 RAJ CK 0080
Constitution of India, 1950 — Article 32
High Courts01 Aug 2012Dismissed
Pritam Kumar and Others Vs The Board of Revenue Ajmer and Others
Rajasthan High Court · (2012) 08 RAJ CK 0079
Rajasthan Tenancy Act, 1955 — Section 16
High Courts01 Aug 2012Dismissed
Dharmpal Singh Vs Additional District Collector Jhunjhunu and Others
Rajasthan High Court · (2012) 08 RAJ CK 0078
Constitution of India, 1950 — Article 227
High Courts01 Aug 2012Dismissed
Babu Lal and Others Vs Civil Judge (J.D.) and Judicial Magistrate, Rajgarh, District Alwar
Rajasthan High Court · (2012) 08 RAJ CK 0076
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)Constitution of India, 1950 — Article 227