High Courts09 Aug 2012
Smt. Shanti Kumari Vs Smt. Dakhu Devi and Others
Rajasthan High Court · (2012) 4 WLN 10
Rajasthan Public Trusts Act, 1959 — Section 72
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 26 of 67
High Courts09 Aug 2012Dismissed
M/s. Baboo Lal Brij Bhushan Vs Union of India and Others
Rajasthan High Court · (2013) 1 WLN 25
Central Excises and Salt Act, 1944 — Section 14
High Courts09 Aug 2012Dismissed
Gopal Lal Khatik Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0086
High Courts09 Aug 2012Dismissed
Prakashmal @ Prakash Chandra Vs LRs. of Lt. Smt. Rehmat
Rajasthan High Court · (2013) 1 RCR(Rent) 634
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Aug 2012Allowed
Alam Khan Vs The State of Rajasthan
Rajasthan High Court · (2012) 4 WLN 216
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 29, 67, 8
High Courts08 Aug 2012Dismissed
State of Rajasthan and Another Vs Captain Murari Badhadrra
Rajasthan High Court · (2012) 08 RAJ CK 0136
High Courts08 Aug 2012Dismissed
Bhagwati Prasad Vs Chhagan Raj
Rajasthan High Court · (2012) 08 RAJ CK 0135
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Aug 2012Dismissed
Khem Chand and Others Vs Shambhu Dutt and Others
Rajasthan High Court · (2012) 08 RAJ CK 0130
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Constitution of India, 1950 — Article 227
High Courts08 Aug 2012Dismissed
Mohan Lal Suman Vs Panchayat Samiti, Atru and Others
Rajasthan High Court · (2012) 08 RAJ CK 0094
High Courts08 Aug 2012Dismissed
Maharaj Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0091
High Courts08 Aug 2012
Carrier Aircon Limited and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0077
Rajasthan Sales Tax Act, 1994 — Section 77
High Courts08 Aug 2012Dismissed
Dayawati Vs State of Rajasthan
Rajasthan High Court · (2012) 3 WLN 504
Rajasthan Panchayati Raj Act, 1994 — Section 38
High Courts08 Aug 2012Dismissed
N.K. Janjani Vs Union of India and Others
Rajasthan High Court · (2013) LabIC 349 : (2013) 3 RLW 2758
Limitation Act, 1963 — Section 5
High Courts08 Aug 2012
Ram Singh and Others Vs Jodhpur Zila Maheshwari Samaj and Another
Rajasthan High Court · (2013) 2 RLW 1076
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 110, 90
High Courts08 Aug 2012
Fatte Singh Vs The Sub Divisional Officer, Kumher, District Bharatpur and Another
Rajasthan High Court · (2012) 3 WLN 501
High Courts08 Aug 2012Allowed
Abhishek Singh Panwar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 123 : (2013) 1 WLN 239
Constitution of India, 1950 — Article 21, 21A
High Courts07 Aug 2012
Paras Ram Vs Jaswant Singh
Rajasthan High Court · (2012) 3 WLN 652
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Aug 2012
Balvinder Singh Vs Himmat Lal and Others
Rajasthan High Court · (2012) 08 RAJ CK 0128
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Aug 2012
Mrs. Sunita Chandel Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0124
High Courts07 Aug 2012Disposed Off
Dinesh and Others Vs State of Raj. and Another
Rajasthan High Court · (2013) 2 RLW 1291
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 164, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 406, 498A