High Courts07 Aug 2012Dismissed
Shree Prakash Vs Board of Revenue, Rajasthan, Ajmer and Others
Rajasthan High Court · (2012) 3 WLN 503
Rajasthan Tenancy Act, 1955 — Section 212, 230
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 27 of 67
High Courts07 Aug 2012Allowed
Shyoraj Vs The ADJ, Malpura, Distt. Tonk and Others
Rajasthan High Court · (2013) 1 RLW 136
Constitution of India, 1950 — Article 227Rajasthan Stamp Act, 1998 — Section 39
High Courts07 Aug 2012Allowed
Manju Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 192
High Courts07 Aug 2012Allowed
Radha Charan Vs A.D.J. (F.T.) No. 1, Dholpur and Others
Rajasthan High Court · (2013) 1 RLW 144
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)Constitution of India, 1950 — Article 227
High Courts07 Aug 2012Allowed
UOI of India and Others Vs Heera Lal
Rajasthan High Court · (2012) 08 RAJ CK 0028
High Courts07 Aug 2012
Dinesh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1291
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 164, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts06 Aug 2012Dismissed
Sampat Singh Vs Shri Mewara Kshatriya Samaj
Rajasthan High Court · (2012) 08 RAJ CK 0127
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Aug 2012Dismissed
Budh Singh Vs Shri Mewara Kshatriya Samaj
Rajasthan High Court · (2012) 4 WLN 8
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Aug 2012Dismissed
Mahesh Chand Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2234
Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 439Penal Code, 1860 (IPC) — Section 323, 341, 384, 427, 447
High Courts06 Aug 2012Dismissed
Dr. Sriniwas Vs Additional District and Sessions Judge No. 2, Bharatpur and Ant.
Rajasthan High Court · (2012) 3 WLN 645
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 29, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts06 Aug 2012Dismissed
Dr. Sriniwas Vs Additional District and Sessions Judge No. 2, Bharatpur and Another
Rajasthan High Court · (2012) 3 WLN 645
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 29, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts06 Aug 2012Dismissed
Asha Ram Vs Shri Mewara Kshatriya Samaj
Rajasthan High Court · (2012) 08 RAJ CK 0089
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Aug 2012Dismissed
Assistant Commercial Taxes Officer, Flying Squad, Comm. Taxes Vs Krishna Oil Industries
Rajasthan High Court · (2012) 56 VST 542
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts06 Aug 2012Dismissed
Commissioner of Income Tax, Jaipur-II Vs M/S. Mangalam Arts, Jaipur
Rajasthan High Court · (2012) 08 RAJ CK 0027
Income Tax Act, 1961 — Section 140A, 140A(3), 244(1A), 244A(1)(b)
High Courts06 Aug 2012Dismissed
Sunil Enterprises Vs Assistant Provident Fund Commissioner and Another
Rajasthan High Court · (2013) LLR 749
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts06 Aug 2012Dismissed
Tola Ram Vs Mohan Lal
Rajasthan High Court · (2012) 08 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Aug 2012
Vijay Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 532
High Courts03 Aug 2012Dismissed
Suraj Bhan Singh Vs Manna Lal and Another
Rajasthan High Court · (2012) 08 RAJ CK 0134
Constitution of India, 1950 — Article 141Transfer of Property Act, 1882 — Section 106, 114
High Courts03 Aug 2012Partly Allowed
Bharat Sanchar Nigam Ltd. and Others Vs Inder Mal and Another
Rajasthan High Court · (2012) 08 RAJ CK 0110
High Courts03 Aug 2012Dismissed
Kamal Kishore Chitlagiya Vs Smt. Ramkawari Devi Jhawar
Rajasthan High Court · (2013) 3 RLW 1915 : (2012) 4 WLN 47
Civil Procedure Code, 1908 (CPC) — Section 100, 96Transfer of Property Act, 1882 — Section 106