High Courts14 Aug 2012Dismissed
Anoop Kumar Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1101 : (2013) 4 RLW 2849
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 25 of 67
High Courts14 Aug 2012
Ranjit Kumar Yadav Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2203
Criminal Procedure Code, 1973 (CrPC) — Section 313, 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts14 Aug 2012Dismissed
Ajay Prakash Biban and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0015
High Courts13 Aug 2012
Vikas Kumar Jhakhar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 551
High Courts13 Aug 2012Dismissed
Musammat Gulab and Another Vs Board of Revenue and Others
Rajasthan High Court · (2013) 1 WLN 244
High Courts13 Aug 2012Dismissed
Mehfooj Ahmed Vs Jaipur Nagar Nigam and Others
Rajasthan High Court · (2013) 2 CDR 1024 : (2013) 4 RLW 2832
Constitution of India, 1950 — Article 14
High Courts13 Aug 2012Dismissed
Ranjeet Singh Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 146 : (2013) 1 WLN 140
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 18Rajasthan Land Revenue Act, 1956 — Section 11, 90B
High Courts13 Aug 2012Dismissed
Jagdish Prasad Jain Vs Kanta Prasad and Others
Rajasthan High Court · (2012) 08 RAJ CK 0138
Constitution of India, 1950 — Article 227
High Courts13 Aug 2012Allowed
Smt. Pushpa Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0137
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Aug 2012Dismissed
Mr. Tushar Malkani and Others Vs Commissioner of Police Chennai and Others
Rajasthan High Court · (2012) 3 WLN 506
High Courts13 Aug 2012Allowed
The State of Rajasthan and Ant. Vs Jaipal Meel and Others
Rajasthan High Court · (2012) 08 RAJ CK 0123
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts13 Aug 2012
Suo Motu Vs State of Rajasthan
Rajasthan High Court · (2012) 4 WLN 32
Jodhpur Development Authority Act, 2009 — Section 13
High Courts13 Aug 2012Dismissed
Dharmendra Singh Dhabhai Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1084 : (2013) 4 RLW 2821 : (2013) 1 WLN 3
Constitution of India, 1950 — Article 14, 16
High Courts13 Aug 2012Dismissed
Bharatraj alias Bharatram Vs Additional Civil Judge (S.D.), Baran, District Baran and Others
Rajasthan High Court · AIR 2013 Raj 7 : (2013) 2 CDR 1034 : (2013) 4 RLW 2798
Constitution of India, 1950 — Article 226, 227Rajasthan Panchayati Raj Act, 1994 — Section 19(1), 43
High Courts13 Aug 2012
Suo Moto Vs State of Rajasthan
Rajasthan High Court · (2012) 4 WLN 32
Jodhpur Development Authority Act, 2009 — Section 13
High Courts13 Aug 2012Dismissed
Ranjeet Singh and Others Vs Smt. Bhagu Bai and Others
Rajasthan High Court · (2012) 08 RAJ CK 0081
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts13 Aug 2012Allowed
Chiranji Lal Jhalani Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 235
Constitution of India, 1950 — Article 19, 21Essential Commodities Act, 1955 — Section 3, 7
High Courts13 Aug 2012Dismissed
The Municipal Council, Sriganganagar Vs LRs of Motilal Mahendra
Rajasthan High Court · (2012) 08 RAJ CK 0011
High Courts09 Aug 2012
Dr. Tara Prakash Yadav Vs Dr. Pankaj Sharma and Others
Rajasthan High Court · (2013) 1 WLN 249
High Courts09 Aug 2012Allowed
Sangram Singh Vs University of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0133
Constitution of India, 1950 — Article 14