High Courts22 Aug 2012Dismissed
Managing Director (Admn.) RSRTC Vs Kishori Devi (Smt.) and Others Kishori Devi (Smt.) Vs Managing Director (Admn.) RSRTC and Others
Rajasthan High Court · (2013) 1 WLN 204
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 23 of 67
High Courts22 Aug 2012Dismissed
Hukma Ram Vs Director General of Police and Others
Rajasthan High Court · (2013) 1 WLN 209
High Courts22 Aug 2012Dismissed
Mangal Chand Raigar Vs A.U. Finance India Pvt. Ltd.
Rajasthan High Court · (2012) 08 RAJ CK 0045
Arbitration and Conciliation Act, 1996 — Section 37, 9
High Courts22 Aug 2012Allowed
Ram Chandra Vs The State of Rajasthan
Rajasthan High Court · (2012) 4 WLN 302
Juvenile Justice Act, 1986 — Section 12
High Courts22 Aug 2012Dismissed
Commissioner of Income Tax Vs Sagun Gems (P) Ltd.
Rajasthan High Court · (2012) 08 RAJ CK 0014
Income Tax Act, 1961 — Section 10A, 10A(2)(ii)
High Courts22 Aug 2012
Ayush Gupta and Others Vs Convenor and Another
Rajasthan High Court · (2013) 1 WLN 104
Constitution of India, 1950 — Article 226(2)
High Courts21 Aug 2012Dismissed
M/s. Hong Kong and Shanghai Banking Corporation Ltd. and Another Vs Ms. Neeti Bhatnagar
Rajasthan High Court · (2013) 2 CDR 1135 : (2013) 136 FLR 657
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Constitution of India, 1950 — Article 12, 14, 309, 311(2)Specific Relief Act, 1963 — Section 14, 14(1), 14(1)(b)
High Courts21 Aug 2012
Anand Prakash Chaturvedi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 103
High Courts21 Aug 2012Dismissed
M/s. Shiva Corporation India Limited Vs M/s. Devdashrath Royalties and Others
Rajasthan High Court · (2013) 1 CDR 147 : (2013) 1 RLW 685
Criminal Procedure Code, 1973 (CrPC) — Section 11Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 12(4)
High Courts21 Aug 2012Allowed
Union of India and Others Vs Chiranji Lal Chanda
Rajasthan High Court · (2012) 08 RAJ CK 0152
High Courts21 Aug 2012
Parvati Devi Vs Ankur Sharma and Others
Rajasthan High Court · (2012) 08 RAJ CK 0148
High Courts21 Aug 2012
Tajveer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 59
High Courts21 Aug 2012Dismissed
Hridesh Kumar Sharma and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 18
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2012
Shama and Others Vs Sajid and Others
Rajasthan High Court · (2012) 08 RAJ CK 0072
High Courts21 Aug 2012Dismissed
Kuldeep Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts21 Aug 2012Dismissed
Guddu @ Govind Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts21 Aug 2012Dismissed
Narendra Kumar Sharma and Another Vs University of Health Science and Others
Rajasthan High Court · (2013) 1 WLN 29
High Courts21 Aug 2012
Shripal Jain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 39
Motor Vehicles Act, 1988 — Section 192, 2(28)
High Courts21 Aug 2012
M/s. Shyam Oils Vs M/s Jugal Kishore Vanaspati Products Pvt. Ltd.
Rajasthan High Court · (2012) 08 RAJ CK 0022
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Aug 2012Allowed
Dr. Sophia Gir and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 29 : (2013) 1 RLW 826 : (2013) 1 WLN 264
Constitution of India, 1950 — Article 14, 21