COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 22 of 67

High Courts24 Aug 2012Allowed

The Registrar, Rajasthan Nursing Council Vs Asha Devi Institute of Nursing and Others

Rajasthan High Court · (2013) 2 CDR 1126

Constitution of India, 1950 — Article 41Indian Nursing Council Act, 1947 — Section 10, 11, 13(2), 16, 4Limitation Act, 1963 — Section 5

Read judgment

High Courts24 Aug 2012Dismissed

Banshi Lal Suthar Vs L.R. of Udai Lal and Others

Rajasthan High Court · (2013) 2 RCR(Rent) 389 : (2013) 2 RLW 1300

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts23 Aug 2012Allowed

Jugal Kishore Garg Vs Shri Anand Srivastava and Others

Rajasthan High Court · AIR 2013 Raj 56 : (2013) 1 CDR 112 : (2013) 4 RLW 3396 : (2013) 4 RLW 2983

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Registration Act, 1908 — Section 49

Read judgment

High Courts23 Aug 2012Allowed

Jagdish Prasad and Others Vs Parshu Ram and Another

Rajasthan High Court · AIR 2013 Raj 17 : (2013) 1 RLW 151

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 227Rajasthan Stamp Act, 1998 — Section 2(xix), 2(xx), 3, 39

Read judgment

High Courts23 Aug 2012Dismissed

Surendra Kumar Jaggi Vs Ahmed Farooq and Others

Rajasthan High Court · (2013) 2 RCR(Rent) 10

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, Order 6 Rule 17, Order 7 Rule 10, 100

Read judgment

High Courts23 Aug 2012

G.T. Computer Hardware Engineering College Pvt. Ltd. Vs State of Rajasthan and others

Rajasthan High Court · (2012) 55 VST 344

Rajasthan Value Added Tax Act, 2003 — Section 2(35), 25, 38(4), 55, 61

Read judgment

High Courts23 Aug 2012

Surta Singh Vs The Board of Revenue Rajasthan Ajmer and Others

Rajasthan High Court · (2012) 08 RAJ CK 0040

Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 76, 86

Read judgment

High Courts23 Aug 2012

Banshi Lal Vs Birbal and Others

Rajasthan High Court · (2013) 1 WLN 15

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts23 Aug 2012

Radhey Shyam and Others Vs R.S.R.T.C. and Others

Rajasthan High Court · (2013) 2 CDR 669

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts22 Aug 2012

Prabudh Manch and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 4 RLW 2817

Read judgment

High Courts22 Aug 2012

Keshrimal Soni Vs State and Others

Rajasthan High Court · (2013) 2 CDR 671

Read judgment

High Courts22 Aug 2012Allowed

Mahesh Agrawal Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 CDR 527 : (2013) 4 RLW 2845

Environment (Protection) Act, 1986 — Section 5

Read judgment

High Courts22 Aug 2012Allowed