High Courts04 Sept 2012
Rehan Mohammad Shah Vs Smt. Sharda Sharma and Others
Rajasthan High Court · (2012) 09 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 20 of 67
High Courts04 Sept 2012Dismissed
Union of India and Others Vs The Central Administrative Tribunal, Jodhpur Bench, Jodhpur and Another
Rajasthan High Court · (2012) 4 WLN 217
High Courts03 Sept 2012Allowed
Kushal Chand and Others Vs Ishwar Chand and Others
Rajasthan High Court · (2012) 4 WLN 156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 115, 73, 92Rajasthan Public Trusts Act, 1959 — Section 44
High Courts03 Sept 2012Allowed
Jai Kishan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 151
Rajasthan Prevention of Anti-social Activities Act, 2006 — Section 3(1), 3(2)
High Courts03 Sept 2012Dismissed
Fakira Ram and Others Vs Harnek Singh
Rajasthan High Court · (2012) 4 WLN 148
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 — Section 52
High Courts03 Sept 2012Dismissed
Murari Lal Sharma Vs Union of India and Others
Rajasthan High Court · (2012) 4 WLN 471
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Sept 2012
Kalua Vs Union of India and Others
Rajasthan High Court · (2013) 3 RLW 2480 : (2012) 4 WLN 366
Constitution of India, 1950 — Article 227
High Courts03 Sept 2012Dismissed
Rajasthan State Road Transport Corporation and Others Vs Kaptan Singh
Rajasthan High Court · (2013) 1 WLN 32
High Courts31 Aug 2012
Smt. Ganpati Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 640 : (2013) 2 RLW 1319
Constitution of India, 1950 — Article 13(3)(a), 19, 19(1)(a), 19(1)(g), 19(6)Rajasthan Excise Act, 1950 — Section 20, 21, 31, 31(c), 32Standards of Weights and Measures Act, 1976 — Section 39
High Courts31 Aug 2012Dismissed
Ambuja Cements Ltd. Vs Raj. Electricity Regulatory Commission M/s Shree Cement Ltd. Vs State of Rajasthan and Others M/s Binani Cement Ltd. Vs Union of India and Others
Rajasthan High Court · (2012) ELR 1146
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(g), 21Electricity Act, 2003 — Section 10, 12, 14, 142, 176
High Courts31 Aug 2012
C.P. Joshi Vs Kalyan Singh Chouhan
Rajasthan High Court · (2012) 08 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 151Evidence Act, 1872 — Section 114, 114(e), 56, 57, 73Representation of the People Act, 1951 — Section 100(1)(d)(4), 100(1)(d)(iii), 30, 62, 62(4)
High Courts30 Aug 2012Dismissed
Mahesh and Another Vs Smt. Devki and Others
Rajasthan High Court · (2013) 1 RLW 927
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts30 Aug 2012Dismissed
Dulichand (since dead) through his Legal Representatives Vs Niwaz and Others
Rajasthan High Court · (2013) 1 WLN 182
High Courts30 Aug 2012
Ghanshyam and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 08 RAJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Aug 2012
Dinesh Kumar Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 109
High Courts30 Aug 2012Dismissed
Rajendra Kumar Verma Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2013) 2 CDR 626
High Courts29 Aug 2012Dismissed
Chief Manager, Ajmer Vs Hitlar Prasad and Another
Rajasthan High Court · (2013) 2 CDR 1105 : (2013) 136 FLR 660 : (2013) LLR 376 : (2013) 4 RLW 3410
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 10(4), 15, 2(b)
High Courts29 Aug 2012Partly Allowed
Grace Exports Vs Income Tax Officer
Rajasthan High Court · (2012) 08 RAJ CK 0162
Income Tax Act, 1961 — Section 10B, 260A, 32A(20)(b)(iii), 80HHC, 80I
High Courts29 Aug 2012
Ranchod Mal and Another Vs Govind Prasad and Others Govind Prasad and Others Vs Ranchod Mal and Others
Rajasthan High Court · (2013) 2 RCR(Rent) 398 : (2013) 2 RLW 978 : (2013) 1 WLN 372
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100, 2
High Courts29 Aug 2012Dismissed
Bhanwar Lal Kalani Vs Asstt. Commissioner, Devathan and Others
Rajasthan High Court · (2013) 1 CDR 141 : (2013) 1 RLW 661
Rajasthan Public Trusts Act, 1959 — Section 19, 20, 21, 22, 23