High Courts06 Sept 2012Dismissed
Vasudev Katara and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0135
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 19 of 67
High Courts06 Sept 2012Dismissed
Chhitar Lal Vs Chhotu Lal and Others
Rajasthan High Court · (2012) 4 WLN 306
Criminal Procedure Code, 1973 (CrPC) — Section 116, 145Evidence Act, 1872 — Section 68
High Courts06 Sept 2012Dismissed
Rashid @ Rasshid @ Rashidiya Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 455
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 8Penal Code, 1860 (IPC) — Section 363, 377
High Courts06 Sept 2012Dismissed
United India Insurance Co. Ltd. Vs Smt. Panki and Others
Rajasthan High Court · (2012) 4 WLN 421
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts06 Sept 2012Dismissed
Suresh Kumar Soni Vs Ramesh Chand Jain
Rajasthan High Court · (2012) 09 RAJ CK 0110
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, 100, 47
High Courts06 Sept 2012Dismissed
Raj Kumar Vs Banwari Lal and Another
Rajasthan High Court · (2012) 09 RAJ CK 0093
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2012Dismissed
Mool Chand Jat and 15 Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1095 : (2013) 3 RLW 2494
Constitution of India, 1950 — Article 14, 16
High Courts06 Sept 2012Dismissed
Prithviraj Meena and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 511 : (2013) 3 RLW 2714
Constitution of India, 1950 — Article 14, 16
High Courts06 Sept 2012Dismissed
Jaldeep Kumar Pathik Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0023
Constitution of India, 1950 — Article 226, 227
High Courts05 Sept 2012
Nirmala Devi (Smt.) and Others Vs Smt. Tulsi Devi
Rajasthan High Court · (2013) 1 CDR 425 : (2013) 2 RCR(Rent) 394 : (2013) 1 RLW 803
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, 96Transfer of Property Act, 1882 — Section 106, 106(4)
High Courts05 Sept 2012Dismissed
Urmila Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 472
Limitation Act, 1963 — Section 5
High Courts05 Sept 2012Dismissed
M/s. Ramesh Chand Bihari Lal Bajaj and Another Vs Ravindra Kumar
Rajasthan High Court · (2013) 1 CDR 217 : (2013) 4 RLW 3029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 100, 96Partnership Act, 1932 — Section 14, 32, 59, 63
High Courts05 Sept 2012
Dhanraj Saini and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 144
Arms Act, 1959 — Section 25, 27, 3Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Sept 2012
Ajay Mahatma Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 444
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401
High Courts05 Sept 2012
Harji Ram Vs Laxman Ram and Others
Rajasthan High Court · (2012) 4 WLN 402
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts04 Sept 2012
Jaishankar Mishra Vs Stale of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 541
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts04 Sept 2012Allowed
Ranjeet Kumar @ Ranjeet Singh Vs State and Others
Rajasthan High Court · (2012) 4 WLN 160
High Courts04 Sept 2012Dismissed
Bimla Devi (Smt.) and Others Vs Sriram Verma and Another
Rajasthan High Court · (2012) 4 WLN 470
High Courts04 Sept 2012Dismissed
Shanti Lal Vs Anwar Ali Ansari and Another
Rajasthan High Court · (2012) 09 RAJ CK 0118
High Courts04 Sept 2012
Ranveer Singh Vs Dharma Ram and Another
Rajasthan High Court · (2013) 1 WLN 327
Motor Vehicles Act, 1988 — Section 173