High Courts11 Sept 2012Allowed
Dr. Duresh Narayan Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 1
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 17 of 67
High Courts11 Sept 2012Allowed
Savindra Kaur and Another Vs Judge M.A.C.T and Others
Rajasthan High Court · (2012) 09 RAJ CK 0053
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Sept 2012Dismissed
Smt. Parul Gupta Vs State of Raj. and Others
Rajasthan High Court · (2012) 09 RAJ CK 0049
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Sept 2012Allowed
M/s. Anil Medical Store and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 432
Criminal Procedure Code, 1973 (CrPC) — Section 268, 482Drugs and Cosmetics Act, 1940 — Section 17A, 18, 19(3), 24, 25(3)
High Courts11 Sept 2012Dismissed
Raj. State Road Transport Corporation Vs Smt. Santoshi Devi and Others Santoshi Devi and Others Vs Raj. State Road Transport Corporation and Another
Rajasthan High Court · (2013) 2 CDR 653
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts10 Sept 2012
Ram Pal Vs Sohan Lal
Rajasthan High Court · (2013) 1 CDR 103 : (2013) 2 RCR(Rent) 2 : (2013) 1 RLW 618
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 5 Rule 12, Order 5 Rule 15, Order 5 Rule 16, Order 5 Rule 17Evidence Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 106, 106(1), 106(4)
High Courts10 Sept 2012Dismissed
Vitthal Prasad and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 09 RAJ CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482
High Courts10 Sept 2012Allowed
M/s. Easy Bill Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 09 RAJ CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Sept 2012Allowed
Sonu Kumar Lakshkar and Ant. Vs State of Rajasthan And Another
Rajasthan High Court · (2012) 09 RAJ CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Sept 2012Allowed
Sampat Raj and Another Vs Mohan Lal
Rajasthan High Court · (2013) 3 CDR 1178 : (2013) 1 RCR(Rent) 532 : (2013) 1 RLW 817
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9
High Courts10 Sept 2012
Rajasthan Public Service Commission, Ajmer Vs Jagdish Narain Pandey and Another
Rajasthan High Court · (2012) 4 WLN 214
Limitation Act, 1963 — Section 5Right to Information Act, 2005 — Section 7(9)
High Courts10 Sept 2012
Svikrati Shreshtha Vs Raj Technical University Ors.
Rajasthan High Court · (2012) 09 RAJ CK 0116
High Courts10 Sept 2012
Svikrati Shreshtha Vs Svikrati Shreshtha
Rajasthan High Court · (2012) 09 RAJ CK 0113
High Courts10 Sept 2012Allowed
Yashomitra Arora Vs Mool Chand Choudhary and Others
Rajasthan High Court · (2012) 09 RAJ CK 0112
High Courts10 Sept 2012Allowed
Dr. Yogendra Taneja and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 CDR 250 : (2013) 1 RLW 667
Rajasthan Service Rules, 1951 — Rule 112, 97
High Courts10 Sept 2012
Pradeep Kumar Chobdar Vs State (Medical and Health) Ors.
Rajasthan High Court · (2012) 09 RAJ CK 0092
High Courts10 Sept 2012Allowed
Bhikho Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 09 RAJ CK 0080
Rajasthan Prevention of Anti-social Activities Act, 2006 — Section 3(1), 3(2)
High Courts10 Sept 2012Dismissed
Kishan Lal Vs State of Rajasthan
Rajasthan High Court · (2012) 09 RAJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 482, 489A, 489B, 489C, 489D
High Courts10 Sept 2012Dismissed
Radheyshyam Vs Smt. Patasi Devi
Rajasthan High Court · (2013) 1 WLN 185
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 1, 12