High Courts18 Sept 2012Dismissed
Mohan Lal Saini Vs Pawan Kumar Sharma
Rajasthan High Court · (2013) 1 CDR 212 : (2014) 2 RLW 1831
Civil Procedure Code, 1908 (CPC) — Section 100, 148, 151, 96
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 15 of 67
High Courts17 Sept 2012
Vinod Dabodiya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 163
Rajasthan Municipalities Act, 2009 — Section 245(1)
High Courts15 Sept 2012Dismissed
Chairman, RSRTC Vs Chattrapal and Another
Rajasthan High Court · (2013) 1 CDR 549
Motor Vehicles Act, 1988 — Section 166
High Courts14 Sept 2012
Dalip Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0162
High Courts14 Sept 2012
Jai Singh Vs Leela Saraf
Rajasthan High Court · (2013) 1 CDR 8 : (2013) 1 RCR(Rent) 561 : (2013) 1 RCR(Rent) 555 : (2013) 1 RLW 757 : (2013) 1 WLN 303
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts14 Sept 2012
Suresh Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0087
High Courts14 Sept 2012
Major Singh and Others Vs Civil Judge (S.D.), Hanumangarh and Others
Rajasthan High Court · (2012) 4 WLN 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts14 Sept 2012Dismissed
Surendra Kumar Jaggi Vs Ahmed Farooq and Others
Rajasthan High Court · (2013) 1 CDR 311 : (2013) 2 RCR(Rent) 384 : (2013) 2 RLW 1113
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 2012
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 161
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173(8), 200
High Courts13 Sept 2012Dismissed
Pukhraj and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1195
Criminal Procedure Code, 1973 (CrPC) — Section 195, 2(g), 2(x), 238, 239Penal Code, 1860 (IPC) — Section 193, 195, 195(1)(b)
High Courts13 Sept 2012Allowed
Kamruddin Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 968
Rajasthan Land Revenue Act, 1956 — Section 90A, 90B, 90B(2), 90B(5), 90B(7)
High Courts13 Sept 2012
LRs of Ashok Jain Vs LRs of Mahendra Jain and Others
Rajasthan High Court · (2012) 4 WLN 134
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 19
High Courts13 Sept 2012Allowed
Poonam (Smt.) and Others Vs Vijay Prakash
Rajasthan High Court · (2012) 4 WLN 54
Constitution of India, 1950 — Article 227
High Courts13 Sept 2012Dismissed
Raju Saini Vs State of Rajasthan
Rajasthan High Court · (2012) 09 RAJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 323, 341, 379
High Courts13 Sept 2012Allowed
Sharad Kumar Sharma and Others Vs Upma Sharma @ Elu and Another
Rajasthan High Court · (2012) 09 RAJ CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Sept 2012Dismissed
Dharam Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 09 RAJ CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401, 482Penal Code, 1860 (IPC) — Section 363, 366A, 376, 450
High Courts13 Sept 2012Dismissed
Krishan Kumar Vs Mohar Singh and Others
Rajasthan High Court · (2012) 4 WLN 55
High Courts13 Sept 2012Allowed
Baljinder Singh Khurana Vs The State of Raj. and Another
Rajasthan High Court · (2012) 09 RAJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 323, 379, 384, 392
High Courts13 Sept 2012Dismissed
Rajesh Mathur Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 1985 : (2013) 2 Crimes 223 : (2013) 2 RLW 1206
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 197, 340Penal Code, 1860 (IPC) — Section 120B, 166, 175, 217, 380
High Courts12 Sept 2012Allowed
Vina Devi Vs State of Rajasthan
Rajasthan High Court · (2012) 4 WLN 529
Criminal Procedure Code, 1973 (CrPC) — Section 482