High Courts20 Sept 2012Dismissed
Girdhari Lal Bunkar Vs The Additional District and Session Judge No. 1, Jaipur City (Metropolitan) Jaipur and Others
Rajasthan High Court · (2012) 09 RAJ CK 0015
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 14 of 67
High Courts20 Sept 2012Dismissed
Hajari Vs The State of Raj.
Rajasthan High Court · (2012) 09 RAJ CK 0013
Penal Code, 1860 (IPC) — Section 376(2)(e)
High Courts20 Sept 2012
Dashrath Dhanka Vs Union of India and Others
Rajasthan High Court · (2012) 09 RAJ CK 0003
Constitution of India, 1950 — Article 341, 342
High Courts19 Sept 2012Dismissed
Anil Kumar Shishodia Vs Rajasthan State Cooperative Tribunal and Others
Rajasthan High Court · (2013) 2 RLW 1151
Rajasthan Co-operative Societies Act, 1965 — Section 105, 2(m), 28, 34, 58
High Courts19 Sept 2012Dismissed
Oriental Insurance Co. Ltd. Vs Ram Kumar and Others
Rajasthan High Court · (2013) 1 CDR 245
Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Sept 2012Allowed
Dr. Alok Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0102
High Courts19 Sept 2012Allowed
Devendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0098
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 2012Dismissed
Bhagwana Ram Vs Trilok Chand and Another
Rajasthan High Court · (2012) 4 WLN 137
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 41 Rule 22, 100, 96Specific Relief Act, 1963 — Section 6
High Courts19 Sept 2012Dismissed
Barkat Khan and Another Vs Shimla @ Seema
Rajasthan High Court · (2013) 4 RLW 2994
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 106
High Courts19 Sept 2012Dismissed
Pandit Suresh Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0070
Constitution of India, 1950 — Article 12, 226
High Courts19 Sept 2012Dismissed
United India Insurance Co. Ltd. Vs Sharda Devi and Others
Rajasthan High Court · (2012) 4 WLN 425
Motor Vehicles Act, 1988 — Section 173
High Courts19 Sept 2012
Ex-SGT Dinesh Chand Vs Union of India and Others
Rajasthan High Court · (2012) 09 RAJ CK 0048
High Courts19 Sept 2012
Bhonri Lal Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 290
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 24
High Courts19 Sept 2012Dismissed
United India Insurance Co. Ltd. Vs Smt. Radha Devi and Others
Rajasthan High Court · (2013) 1 CDR 543
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Sept 2012
Chander Shekhar Meena Vs The University of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 17
High Courts19 Sept 2012Allowed
Murari Lal Sidana and Ano. Vs Smt. Anita
Rajasthan High Court · AIR 2013 Raj 100 : (2013) 1 RLW 795
Guardians and Wards Act, 1890 — Section 17, 25Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts18 Sept 2012Allowed
Kailash Chandra Dad Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 1209
Rajasthan Panchayati Raj Act, 1994 — Section 10, 2(b)(5), 4, 5, 6
High Courts18 Sept 2012Dismissed
The New India Assurance Co. Ltd. Vs Harnam and Others
Rajasthan High Court · (2012) 4 WLN 338
Motor Vehicles Act, 1988 — Section 166, 173
High Courts18 Sept 2012
Prabudh Manch Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 370
High Courts18 Sept 2012
Marry Mandenoza Jodhpur and Others Vs The Commissioner, Municipal Corporation and Others
Rajasthan High Court · AIR 2013 Raj 66 : (2013) 2 RLW 1120
Constitution of India, 1950 — Article 14, 19(1)(g)Criminal Procedure Code, 1973 (CrPC) — Section 151Rajasthan Municipalities Act, 2009 — Section 269, 340(1)(j)