Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 125Penal Code, 1860 (IPC) — Section 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 2(a), 20, 3

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High Courts21 Sept 2012Dismissed

National Insurance Company Ltd. Vs Devlal and Others

Rajasthan High Court · (2013) 2 CDR 1138

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High Courts21 Sept 2012

M/s. Vallabh Bardan Bhandar and Others Vs Goutam Chand

Rajasthan High Court · (2013) 2 CDR 656

Limitation Act, 1963 — Section 5

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High Courts21 Sept 2012

Sudesh Kumar Vs Registrar University of Raj Ors.

Rajasthan High Court · (2012) 09 RAJ CK 0004

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High Courts20 Sept 2012Allowed

Sriram Desals (M/s.) and Another Vs State of Raj. and Another

Rajasthan High Court · (2013) 2 RLW 1383

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 6A, 7

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High Courts20 Sept 2012

Ruchika Kansara Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 CDR 439 : (2013) 1 RLW 775 : (2012) 4 WLN 285

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High Courts20 Sept 2012Dismissed

Bassapa and Another Vs State of Rajasthan

Rajasthan High Court · (2013) 1 RLW 413

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302

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High Courts20 Sept 2012Dismissed

Prem Singh Vs State of Rajasthan and Others The State of Rajasthan and Others Vs Radhey Shyam

Rajasthan High Court · (2013) LabIC 207 : (2013) 3 RLW 2505 : (2012) 4 WLN 264

Constitution of India, 1950 — Article 14, 16, 309, 310, 311

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High Courts20 Sept 2012Allowed

Anant Lal Meena Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 3 CDR 1493

Constitution of India, 1950 — Article 217, 217(1)(a)

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High Courts20 Sept 2012Dismissed

Shah Mohammed Vs The State of Raj.

Rajasthan High Court · (2012) 4 WLN 240

Criminal Procedure Code, 1973 (CrPC) — Section 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 23, 29, 8

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High Courts20 Sept 2012Dismissed

Mahipal Vs The State of Raj. and Another

Rajasthan High Court · (2012) 09 RAJ CK 0126

Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 307, 323, 325

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High Courts20 Sept 2012Dismissed

Kamlesh Vs Smt. Juli and Others

Rajasthan High Court · (2012) 09 RAJ CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 5

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High Courts20 Sept 2012

Mushtaq Ali and Others Vs Union of India and Others

Rajasthan High Court · (2014) 1 RLW 768 : (2012) 4 WLN 360

Constitution of India, 1950 — Article 39(b)(c)

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High Courts20 Sept 2012

Sunil Kumar Verma Vs RPSC, Ajmer and Another

Rajasthan High Court · (2012) 09 RAJ CK 0097

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High Courts20 Sept 2012Dismissed

Mahendra Kumar and Others Vs The State of Raj. and Another

Rajasthan High Court · (2012) 09 RAJ CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 323, 325, 34, 341

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High Courts20 Sept 2012Dismissed

The State of Rajasthan and Others Vs Rajasthan Board of Muslim Wakf, Jaipur and Others

Rajasthan High Court · (2012) 09 RAJ CK 0082

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High Courts20 Sept 2012Allowed

Dr. Brijendra Singh Vs The State of Rajasthan and Others Shriprakash Jangid Vs State Appellate Authority and Chief Administrative Secretary, Medical and Health Department, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 2013 Raj 25 : (2013) 1 CDR 517 : (2013) 2 RLW 1378

Constitution of India, 1950 — Article 226, 227Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 20, 20(3), 21

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