High Courts07 Sept 2012
Dan Mal Jat and Another Vs ADJ (FT) No. 6 and Others
Rajasthan High Court · (2013) 2 Crimes 255
Protection of Women from Domestic Violence Act, 2005 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 18 of 67
High Courts07 Sept 2012
Kusum Bhatnagar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 194
High Courts07 Sept 2012Allowed
M/s. V.S. Lignite Power Private Ltd. Vs Reliance Chemotex Industries Ltd.
Rajasthan High Court · (2012) 09 RAJ CK 0163
Arbitration and Conciliation Act, 1996 — Section 37, 9
High Courts07 Sept 2012Dismissed
Commissioner of Income Tax, Jaipur-II Vs Shri Arun Kumar Kothari
Rajasthan High Court · (2012) 4 WLN 351
Income Tax Act, 1961 — Section 260A
High Courts07 Sept 2012
Narain Lal Nirjhar and Others Vs Chhagan Lal (dead) through his L.Rs..
Rajasthan High Court · (2012) 09 RAJ CK 0143
High Courts07 Sept 2012
Dilip Singh Rajawat Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0104
Constitution of India, 1950 — Article 226
High Courts07 Sept 2012
Puran Mal Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 231
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3)
High Courts07 Sept 2012
Humanrights Association of India Vs State and Others Rajesh Chhikara Vs State of Raj. and Others
Rajasthan High Court · (2013) 4 RLW 2904 : (2012) 4 WLN 334
Constitution of India, 1950 — Article 21, 47
High Courts07 Sept 2012Dismissed
Ramanlal Charpota Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0085
High Courts07 Sept 2012Dismissed
Mangi Lal Gurjar Vs Bharat Paliwal and Another
Rajasthan High Court · (2012) 4 WLN 132
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts07 Sept 2012Dismissed
Rambharos Vs Amichand and Another
Rajasthan High Court · (2012) 09 RAJ CK 0036
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Sept 2012
Kishore Chugh Vs State of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 252
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts06 Sept 2012
Puran Indoria Vs Balashram Society
Rajasthan High Court · (2013) 1 CDR 398 : (2013) 2 RCR(Rent) 145 : (2013) 1 RLW 601
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Sept 2012Dismissed
Yashoda Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 536
High Courts06 Sept 2012
United Silicates Vs The Managing Director, Ajmer and Others
Rajasthan High Court · (2012) 09 RAJ CK 0158
Rajasthan Rent Control Act, 2001 — Section 9
High Courts06 Sept 2012Dismissed
Suresh Sirvi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0157
High Courts06 Sept 2012Dismissed
Om Prakash Vs Fateh Chand Agarwal and Another
Rajasthan High Court · (2012) 09 RAJ CK 0154
Workmens Compensation Act, 1923 — Section 30
High Courts06 Sept 2012Allowed
National Insurance Company Ltd. Vs Ram Chandra and Another
Rajasthan High Court · (2012) 4 WLN 475
Central Motor Vehicles Rules, 1989 — Rule 142
High Courts06 Sept 2012Dismissed
Mankaran Dhoot Vs Smt. Parsi and Others
Rajasthan High Court · (2013) 1 CDR 368