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Rajasthan High Court judgments, 2012

1,331 judgments · page 21 of 67

High Courts29 Aug 2012

Ram Chandra Vs Beniram

Rajasthan High Court · (2013) 3 CDR 1483 : (2013) 1 RCR(Rent) 334 : (2013) 1 RLW 780

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 83
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High Courts28 Aug 2012Allowed

Ritesh Suhalka Vs Smt. Shanta Devi and Others

Rajasthan High Court · (2013) 2 CDR 716 : (2013) 2 RLW 1246

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 14, Order 22 Rule 10, 146, 151Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
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High Courts27 Aug 2012

Kishan Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 CDR 202 : (2013) CriLJ 1928 : (2013) 1 RLW 732 : (2012) 4 WLN 15

Constitution of India, 1950 — Article 226Rajasthan Prevention of Defacement of Property Act, 2006 — Section 2, 3, 3(1), 3(2), 3(4)
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High Courts27 Aug 2012Allowed

Prahlad Kumar Vs State of Rajasthan

Rajasthan High Court · (2013) 1 Crimes 147 : (2013) 2 RLW 1128

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438Penal Code, 1860 (IPC) — Section 376, 384
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High Courts24 Aug 2012Allowed

Indu (Smt.) Vs Narsingh Das and Others

Rajasthan High Court · AIR 2013 Raj 113 : AIR 2013 Raj 112 : (2013) 2 RLW 1239

Registration Act, 1908 — Section 17, 17(1)(b), 35, 49, 49(c)Stamp Act, 1899 — Section 2(15), 35Transfer of Property Act, 1882 — Section 53A
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