High Courts17 Aug 2012
Alladin Chita Vs Adj No. 3, Ajmer and Others
Rajasthan High Court · (2012) 08 RAJ CK 0150
Rajasthan Urban Improvement Trust Act, 1959 — Section 91A
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 24 of 67
High Courts17 Aug 2012Dismissed
Heera Lal Vs Smt. Mamta Sanghi and Others
Rajasthan High Court · (2012) 08 RAJ CK 0147
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Aug 2012Dismissed
Hari Mohan Vs Addl. District and Sessions Judge, Gangapur and Others
Rajasthan High Court · (2012) 08 RAJ CK 0146
Constitution of India, 1950 — Article 227
High Courts17 Aug 2012
Sidharth Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 Crimes 138 : (2013) 2 RLW 1233
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 406, 415, 418, 420
High Courts17 Aug 2012Dismissed
Prem Ratan Modi Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 76 : (2013) 136 FLR 212 : (2013) LabIC 1039 : (2013) 1 RLW 700
High Courts17 Aug 2012Dismissed
Prakash Chand Jain Vs Addl. Civil Judge (Sr. Div.) No. 3, Kota and Another
Rajasthan High Court · (2012) 08 RAJ CK 0074
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3), Order 8 Rule 8, 151Constitution of India, 1950 — Article 227
High Courts17 Aug 2012Dismissed
Sahab Lal and Others Vs Pujari-Gopidas and Others
Rajasthan High Court · (2012) 08 RAJ CK 0073
Constitution of India, 1950 — Article 227
High Courts17 Aug 2012Dismissed
National Insurance Company Ltd. Vs Bhagoti and Others Bhagoti and Others Vs Ram Murti and Others
Rajasthan High Court · (2013) 1 CDR 371
Motor Vehicles Act, 1988 — Section 170, 173Penal Code, 1860 (IPC) — Section 304A
High Courts17 Aug 2012Allowed
Bharat Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 66
Penal Code, 1860 (IPC) — Section 223, 224
High Courts17 Aug 2012
Cox and Kings India Ltd. Vs Narendra Singh Rathore and Another
Rajasthan High Court · (2013) LabIC 622
Constitution of India, 1950 — Article 226, 227Rajasthan Shops And Commercial Establishments Act, 1958 — Section 28(A)
High Courts16 Aug 2012Dismissed
Raj. State Road Transport Corp. and Another Vs Sabnam Raisinghani and Others
Rajasthan High Court · (2013) 2 CDR 791
Motor Vehicles Act, 1988 — Section 163, 173
High Courts16 Aug 2012Allowed
Ram Charan Mali Vs A.D.J. (Fast Track) No. 1, Karauli and Another
Rajasthan High Court · (2012) 3 WLN 647
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7Specific Relief Act, 1963 — Section 12(3)
High Courts16 Aug 2012Allowed
Resham Dei and Others Vs Maharaj Singh and Others
Rajasthan High Court · (2013) 1 RLW 139
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 41 Rule 19
High Courts14 Aug 2012
Madan Lal Vs State
Rajasthan High Court · (2013) 2 RLW 1726
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428, 437APenal Code, 1860 (IPC) — Section 354, 361, 363, 366, 366AScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(xii)
High Courts14 Aug 2012Dismissed
Mohammed Shakeel Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2209
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Aug 2012Dismissed
Dinesh Choudhary Vs The State of Rajasthan and Another Prem Ratan Jangir and Others Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2012) 4 WLN 40
Rajasthan Police Subordinate Service Rules, 1989 — Rule 14, 21(6)
High Courts14 Aug 2012Dismissed
Mordhwaj Singh and Others Vs RPSC, Ajmer and Another
Rajasthan High Court · (2013) 2 RLW 1420 : (2012) 4 WLN 320
Constitution of India, 1950 — Article 14
High Courts14 Aug 2012
Chittar and Others Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 41
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts14 Aug 2012Dismissed
Dinesh Choudhary and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 40
Rajasthan Police Subordinate Service Rules, 1989 — Rule 21(6)
High Courts14 Aug 2012Dismissed
Richpal Singh and Others Vs The General Manager, I.O.C.L., Jaipur and Another
Rajasthan High Court · (2012) 4 WLN 56
Constitution of India, 1950 — Article 12, 142, 227Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H