High Courts01 Aug 2012Allowed
Radhey Shyam Vs Radha Mohan Paliwal and Others
Rajasthan High Court · (2012) 4 WLN 3
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 2(11)Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 29 of 67
High Courts01 Aug 2012Dismissed
Peera Ram and Others Vs LR's Ram Das
Rajasthan High Court · (2012) 08 RAJ CK 0050
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 97, Order 22 Rule 3, Order 22 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts01 Aug 2012Dismissed
Manohar Lal Jeengar Vs Additional District Judge(Fast Track)No. 2, Beawar and Others
Rajasthan High Court · (2012) 08 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 6 Rule 17, Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts01 Aug 2012
Mohan Lal and Others Vs State of Raj.
Rajasthan High Court · (2013) 3 RLW 1874
Penal Code, 1860 (IPC) — Section 302, 447
High Courts01 Aug 2012Dismissed
State of Rajasthan and Others Vs Sohan Lal surana Charitable Trust
Rajasthan High Court · (2012) 08 RAJ CK 0004
High Courts31 Jul 2012Allowed
Jain Swetamber Terah Panthi Samaj and Others Vs Vijay Singh and Smt. Phooli Devi
Rajasthan High Court · (2012) 2 RCR(Rent) 262 : (2013) 1 RLW 64
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts31 Jul 2012Allowed
Pawan Kumar Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2012
High Courts30 Jul 2012Allowed
Har Dayal Vs Smt. Santosh
Rajasthan High Court · (2013) 1 WLN 197
Hindu Marriage Act, 1955 — Section 10, 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Jul 2012Dismissed
M/s Shri Tirupati Industries Vs M/s Tirupati Industries
Rajasthan High Court · AIR 2013 Raj 15
Trade Marks Act, 1999 — Section 134, 134(c)
High Courts30 Jul 2012
Nagar Mal Vs Addl. District Collector and Others
Rajasthan High Court · (2013) 3 RLW 2753
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 61, 97
High Courts30 Jul 2012Allowed
Amita Trivedi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 Crimes 141 : (2013) 2 RLW 1313 : (2013) 2 RLW 1252
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195(1)(a), 206, 207, 208Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
High Courts30 Jul 2012
Smt. Ummed Kanwar Vs Prabhu Singh and Others
Rajasthan High Court · AIR 2013 Raj 72 : (2013) 3 RLW 2773
Constitution of India, 1950 — Article 226, 227Rajasthan Panchayati Raj Act, 1994 — Section 19(1), 43
High Courts27 Jul 2012Dismissed
Rajasthan State Road Transport Corporation and Another Vs Chena Ram and Others
Rajasthan High Court · (2013) LabIC 2015 : (2013) 1 RLW 119 : (2013) 1 WLN 541
High Courts26 Jul 2012
Geetansh Gulati Vs Rajasthan Technical University and Another
Rajasthan High Court · (2013) 1 CDR 258
High Courts26 Jul 2012Allowed
State of Rajasthan and Another Vs Kumari Urfeen Sabri
Rajasthan High Court · (2013) 3 RLW 2165
Constitution of India, 1950 — Article 14
High Courts25 Jul 2012
Krishan Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 70
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(8), 190, 311
High Courts25 Jul 2012
Rajasthan Medicare Relief Society, Bikaner Vs Rajesh Gulati and Others
Rajasthan High Court · (2013) 1 CDR 175 : (2013) 1 RLW 77
Civil Procedure Code, 1908 (CPC) — Section 100, 91Constitution of India, 1950 — Article 14, 21, 226, 265, 32Income Tax Act, 1961 — Section 10(22A), 11
High Courts25 Jul 2012Allowed
Balveer Singh Vs Pooran Singh and Another
Rajasthan High Court · (2013) 3 RLW 2760
Criminal Procedure Code, 1973 (CrPC) — Section 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts25 Jul 2012Allowed
Laxmi Narayan Vs Rajasthan Rajya and Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2013) 2 CDR 774
High Courts24 Jul 2012
Gwal Das Vs Goma Devi
Rajasthan High Court · (2013) 1 CDR 122 : (2013) 1 RLW 18 : (2013) 1 WLN 253
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 96