High Courts09 Jul 2012
Suresh Gurjar Vs Smt. Usha Gurjar
Rajasthan High Court · (2013) 1 WLN 193
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 32 of 67
High Courts09 Jul 2012
Sugani Devi Vs Bhanwar Lal and Another
Rajasthan High Court · AIR 2013 Raj 11 : (2012) 4 RLW 3682
High Courts06 Jul 2012Dismissed
Hem Raj Vs Board of Revenue and Others
Rajasthan High Court · (2012) 3 WLN 536
Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 13
High Courts06 Jul 2012Dismissed
LR's of Devi Lal Vs Puran Das Ji Ki Bagichi Trust, Bhilwara and Others
Rajasthan High Court · (2012) 07 RAJ CK 0048
Transfer of Property Act, 1882 — Section 106
High Courts06 Jul 2012Dismissed
Jeev Raj Vs Om Prakash
Rajasthan High Court · (2013) 1 CDR 93 : (2013) 1 RCR(Rent) 221 : (2012) 4 RLW 3717
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts06 Jul 2012Dismissed
LR's of Devi Lal Vs Purandas Ji Ki Bagichi Trust, Bhilwara and Others
Rajasthan High Court · (2012) 07 RAJ CK 0007
Transfer of Property Act, 1882 — Section 106
High Courts06 Jul 2012
Dhanraj Saini Vs State of Raj. and Others
Rajasthan High Court · (2012) 07 RAJ CK 0005
High Courts06 Jul 2012Dismissed
Madan Lal Vs Shri Puran Das Ji Ki Bagichi Trust, Bhilwara and Others
Rajasthan High Court · (2012) 3 WLN 406
Transfer of Property Act, 1882 — Section 106
High Courts05 Jul 2012
Lalit Jain Vs Shri P.K. Dev and Others
Rajasthan High Court · (2012) 3 WLN 515
Rajasthan Land Revenue Act, 1956 — Section 90(b)
High Courts05 Jul 2012
OL of M/s. Unikol Bottlers Ltd. (In Liquidation) Vs Kotak Mahindra Bank and Others
Rajasthan High Court · (2012) 3 WLN 523
Companies Act, 1956 — Section 446(d), 529A
High Courts05 Jul 2012Allowed
Hansa Gauri and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 Crimes 537
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18A, 23, 25, 25(3), 25(3)(4)
High Courts05 Jul 2012Dismissed
Vardhman Jewellers Kunwaria Proprietor Balwant Vs Ramchandra
Rajasthan High Court · (2013) 1 WLN 207
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts05 Jul 2012Dismissed
State of Rajasthan Vs Munish Kumar Sharma and Others
Rajasthan High Court · (2012) CriLJ 4623 : (2013) 4 RLW 3704
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200Prevention of Corruption Act, 1988 — Section 13(1)(d)(2), 19, 7
High Courts04 Jul 2012Allowed
The President for Emmanuel School Society, Kota Vs The Director, Primary Education, Rajasthan, Bikaner and Others
Rajasthan High Court · (2012) 3 WLN 547
Constitution of India, 1950 — Article 227
High Courts04 Jul 2012
Rewant Dan and Others Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2012) 3 WLN 541
Constitution of India, 1950 — Article 14, 16
High Courts04 Jul 2012
Smt. Sushila Devi Vs Rajendra Rathore and Another
Rajasthan High Court · (2012) 07 RAJ CK 0053
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 226, 227, 228Evidence Act, 1872 — Section 114
High Courts04 Jul 2012Dismissed
Madan Mohan Gupta Vs Judge, Labour Court and Another
Rajasthan High Court · (2012) 3 WLN 518
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 17B, 25G, 25H
High Courts04 Jul 2012Dismissed
Rampat Vs Kuldeep and Others
Rajasthan High Court · (2012) 07 RAJ CK 0045
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Tenancy Act, 1955 — Section 42B
High Courts04 Jul 2012Dismissed
Sahab Khan Alias Chini Vs Krapal Singh and Another
Rajasthan High Court · (2012) 07 RAJ CK 0042
High Courts04 Jul 2012
Rajasthan State Vs Rajendra Rathore
Rajasthan High Court · (2012) 07 RAJ CK 0024
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 226, 227, 227Evidence Act, 1872 — Section 114