COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 37 of 67

High Courts18 May 2012

Kamal Kanwar (Smt.) and Another Vs Estate Officer, District Magistrate (Urban), Bikaner

Rajasthan High Court · (2012) 2 WLN 597

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 5

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High Courts18 May 2012Dismissed

Amar Lal and Others Vs Mangilal and Others

Rajasthan High Court · (2012) 2 WLN 521

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 14(3), 151

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High Courts18 May 2012Dismissed

Pushpa Devi Maloo Vs Land Acquisition Officer, SDO and Others

Rajasthan High Court · AIR 2012 Raj 146

Land Acquisition Act, 1894 — Section 11A, 4, 4(1), 4(2), 5ARailways Act, 1989 — Section 2(26), 20A, 20A(1), 20D, 20E

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High Courts18 May 2012Dismissed

Uttam Chand and Others Vs Civil Judge and Others

Rajasthan High Court · (2012) 2 WLN 525

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)

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High Courts18 May 2012Dismissed

Rajesh Kumar Yadav Vs Kamal Nayan Sharma

Rajasthan High Court · (2012) 2 WLN 608

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts18 May 2012Allowed

Arun Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (2012) 05 RAJ CK 0021

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High Courts18 May 2012Allowed

Govind Vs The State of Rajasthan and Others

Rajasthan High Court · (2012) 05 RAJ CK 0020

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High Courts17 May 2012Dismissed

State of Rajasthan Vs Mana Singh @ Roshan Singh

Rajasthan High Court · (2013) 3 Crimes 82

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8

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High Courts17 May 2012

Deewa Construction Product Industry Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 3 EFLT 370 : (2012) 3 RLW 2129

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High Courts17 May 2012

Prof. K.P. Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 05 RAJ CK 0072

Constitution of India, 1950 — Article 11, 14, 21, 48, 48AEnvironment (Protection) Act, 1986 — Section 15, 2(1)(g), 2(i), 25, 3Jaipur Development Authority Act, 1982 — Section 39, 39(3), 54, 90

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High Courts17 May 2012Dismissed

Bindu Sabu (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2137

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306

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High Courts17 May 2012

Shiv Kumar Maheshwari Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 05 RAJ CK 0022

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High Courts17 May 2012Dismissed

Ram Ratan Vs Chandra Prakash and Others

Rajasthan High Court · (2013) 3 RLW 2225

Civil Procedure Code, 1908 (CPC) — Section 100, 96

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High Courts17 May 2012Dismissed

Neon Lawrie and Another Vs O.R. Properties and Builders (P) Ltd. and Others

Rajasthan High Court · (2013) 1 RCR(Rent) 348 : (2013) 3 RLW 2647

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 9, Order 41 Rule 22, Order 41 Rule 33Transfer of Property Act, 1882 — Section 52

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High Courts16 May 2012Dismissed

Ranjithmal Chordiya Vs Shivram Singh and Another

Rajasthan High Court · (2013) 1 CDR 69

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 115Limitation Act, 1963 — Section 6, 8

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High Courts16 May 2012Dismissed

Sitaram Vs Board of Revenue Rajasthan Ajmer and Others

Rajasthan High Court · (2012) 2 WLN 524

Rajasthan Tenancy Act, 1955 — Section 230

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High Courts16 May 2012

Vardhman Silk Mills Pvt. Ltd. and Others Vs Union Bank of India

Rajasthan High Court · (2012) 2 WLN 601

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts16 May 2012Allowed

Surendra Singh Vs State of Rajasthan

Rajasthan High Court · (2012) 05 RAJ CK 0045

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High Courts16 May 2012Dismissed

Chittar Lal and Others Vs Additional District and Sessions Judge and Others

Rajasthan High Court · (2012) 2 WLN 559

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts16 May 2012

Jetha Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 3 RLW 2874 : (2012) 3 WLN 185

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 21, 22, 4Rajasthan Land Revenue Act, 1956 — Section 5(28), 92, 93Rajasthan Tenancy Act, 1955 — Section 16, 5(28)

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