Criminal Procedure Code, 1973 (CrPC) — Section 179, 179(2), 198, 199, 199(1)Evidence Act, 1872 — Section 65BPenal Code, 1860 (IPC) — Section 199, 499, 500, 504

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High Courts19 Mar 2012Dismissed

The Union of India Vs Indian Potash Limited

Rajasthan High Court · (2012) 03 RAJ CK 0056

Railway Claims Tribunal Act, 1987 — Section 16, 23

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High Courts19 Mar 2012

Bajrang Lal Vs Smt. Dhanni and Others

Rajasthan High Court · (2012) 03 RAJ CK 0033

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High Courts19 Mar 2012Dismissed

Commissioner of Income Tax Vs Mahendra Singh Khedla

Rajasthan High Court · (2012) 03 RAJ CK 0029

Income Tax Act, 1961 — Section 260A, 271(1)(c), 68

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High Courts19 Mar 2012Allowed

Municipal Council, Jaipur Vs Seth Hameer Mal Golecha through his L.Rs. and Others

Rajasthan High Court · (2012) 3 RLW 2848

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 308Prevention of Corruption Act, 1988 — Section 5(2)

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High Courts19 Mar 2012Dismissed

Surya Prakash Vs Smt. Sushila Devi and Others

Rajasthan High Court · (2013) 1 CDR 554

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Succession Act, 1956 — Section 10, 8, 9Rajasthan Tenancy Act, 1955 — Section 224

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High Courts16 Mar 2012Dismissed

Rajasthan Housing Board Jaipur Vs Smt. Pushpa Devi and Others

Rajasthan High Court · (2012) 03 RAJ CK 0107

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High Courts16 Mar 2012Dismissed

Commissioner of Income Tax Vs Dr. Giriraj Agarwal Giri

Rajasthan High Court · (2012) 346 ITR 152

Central Excises and Salt Act, 1944 — Section 11ACIncome Tax Act, 1961 — Section 158BFA(2), 260A, 271(1)(c)

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High Courts16 Mar 2012Dismissed

Ganga Singh Vs L.Rs of Chhotu Singh and Others

Rajasthan High Court · (2012) 3 RLW 2181

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 21 Rule 55, Order 21 Rule 66, Order 21 Rule 82, Order 21 Rule 88Partition Act, 1893 — Section 2, 3, 3(1), 4, 6Transfer of Property Act, 1882 — Section 3, 44

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High Courts14 Mar 2012Dismissed

M/s. Grinding Mills and Others Vs State of Rajasthan and Another

Rajasthan High Court · AIR 2012 Raj 110 : (2012) 4 RLW 2917

Constitution of India, 1950 — Article 14, 19(1)(g), 301, 304(b)Mines and Minerals (Development and Regulation) Act, 1957 — Section 18, 23C, 4, 4(3)

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High Courts14 Mar 2012

Hanuman Sahay Sharma Vs Additional District Judge and Others

Rajasthan High Court · (2012) 03 RAJ CK 0103

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115

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High Courts14 Mar 2012

Girish Kumar Meena Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 RLW 339 : (2012) 3 WLN 383

Penal Code, 1860 (IPC) — Section 323, 34, 341

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High Courts14 Mar 2012

Nand Kishore Vs District Judge and Others

Rajasthan High Court · (2012) 03 RAJ CK 0091

Constitution of India, 1950 — Article 227

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High Courts14 Mar 2012

M/s. Raj Auto Wheels Pvt. Ltd. Vs Commercial Tax Officer, Ajmer and Others

Rajasthan High Court · (2012) 03 RAJ CK 0075

Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 33, 83Rajasthan Value Added Tax Rules, 2006 — Rule 39, 77

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High Courts14 Mar 2012Dismissed

M/S. Vijay Solvex Ltd. and Another Vs Babu Lal and Others Babu Lal and Others Vs Niranjan Lalji and Others Saurabh Data Vs Babu Lal

Rajasthan High Court · (2012) 03 RAJ CK 0060

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 12, 13, 26, 33, 34Registration Act, 1908 — Section 17, 49

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High Courts14 Mar 2012

Smt. Taj Bano and Others Vs Bansilal and Another

Rajasthan High Court · (2012) 03 RAJ CK 0051

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