High Courts22 Feb 2012

Kailash Deo Vs Smt. Shanti

Rajasthan High Court · AIR 2012 Raj 103 : (2012) 3 RLW 2835

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125, 97Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(i)(a), 13B, 28
High Courts22 Feb 2012

Tara Devi (Smt.) Vs Chandan Mal

Rajasthan High Court · (2012) 3 WLN 151

Civil Procedure Code, 1908 (CPC) — Section 13, 24, 9Guardians and Wards Act, 1890 — Section 10, 12, 9, 9(3)Hindu Marriage Act, 1955 — Section 9
High Courts21 Feb 2012Dismissed

Jagdish Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 1953

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 366A, 375(6)