High Courts13 Feb 2012Dismissed
S.N. Sethi Vs Union of India and Others
Rajasthan High Court · (2012) 3 RLW 2723
Constitution of India, 1950 — Article 20(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 59 of 67
High Courts10 Feb 2012Dismissed
Saju M. Chaku and Annu Johan Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2465
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420
High Courts10 Feb 2012
Changan Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 548
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts10 Feb 2012
Urban Improvement Trust Vs Asstt. Commissioner of Income Tax and Others
Rajasthan High Court · (2012) 209 TAXMAN 22
Income Tax Act, 1961 — Section 154
High Courts10 Feb 2012
Urban Improvement Trust Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2012) 20 TAXMAN 192
Income Tax Act, 1961 — Section 154
High Courts09 Feb 2012Allowed
Vilayat Khan Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 559
Penal Code, 1860 (IPC) — Section 304B, 306
High Courts09 Feb 2012Dismissed
Smt. Veena Mehta Vs Smt. Nirmala Chopra and Others
Rajasthan High Court · (2012) 02 RAJ CK 0092
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts09 Feb 2012Allowed
Kamla Bazari Vs Smt. Chanda Bai and ors
Rajasthan High Court · (2012) 02 RAJ CK 0091
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Feb 2012Allowed
Chauthmal Saini Vs The Addl. Distt. and Sessions Judge, (Fast Track) No. 2, Sikar and Another
Rajasthan High Court · (2012) 02 RAJ CK 0089
Constitution of India, 1950 — Article 227Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts09 Feb 2012Allowed
Shiv Kumar and Others Vs Civil Judge, (JD), Chirawa, Jhunjhunu
Rajasthan High Court · (2012) 02 RAJ CK 0085
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts09 Feb 2012Allowed
Firm Jhumar Lal Swaroop Lal Tiwari Vs Addl. Civil Judge (JR. DIV.), Karauli and Others
Rajasthan High Court · (2012) 02 RAJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts09 Feb 2012Dismissed
Smt. Ratani Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 02 RAJ CK 0056
High Courts09 Feb 2012Allowed
Smt. Santosh Devi and Others Vs Shiv Dayal and Others
Rajasthan High Court · (2012) 02 RAJ CK 0055
High Courts09 Feb 2012
Seth Bahadurmal Jaskaran Sidhkaran Rampuria Jain College, Bikaner Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 02 RAJ CK 0052
High Courts09 Feb 2012
Jaipur Ex-Servicemen Welfare Coop. Society Vs State and Another
Rajasthan High Court · (2012) 3 RLW 2017
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 190, 192, 193Penal Code, 1860 (IPC) — Section 120B, 379, 384, 406, 467
High Courts08 Feb 2012
Dr. Mool Singh Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 960
High Courts08 Feb 2012
Om Prakash Suthar Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) CriLJ 2341 : (2012) 3 RLW 2729 : (2013) 1 WLN 578
Oaths Act, 1969 — Section 4, 6(1)
High Courts08 Feb 2012
State (Finance) and Others Vs Shree Cement Limited and Others
Rajasthan High Court · (2012) 49 VST 547
High Courts08 Feb 2012
Punia and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 02 RAJ CK 0108
Penal Code, 1860 (IPC) — Section 323, 325, 34, 394, 459
High Courts08 Feb 2012Dismissed
Sukha Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 02 RAJ CK 0074