High Courts05 Oct 2012Allowed
Ganpat Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 183
Prevention of Food Adulteration Act, 1954 — Section 16, 7
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 10 of 67
High Courts05 Oct 2012Dismissed
LR's of Laxmi Narain Vs Smt. Modi and Others
Rajasthan High Court · (2013) 2 CDR 1082
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Oct 2012Allowed
M/s. Shakti Sut Udhyog Vs Additional District Judge and Others
Rajasthan High Court · AIR 2013 Raj 74
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 6, 149, 151Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 24(a), 38
High Courts04 Oct 2012Allowed
Jyoti Sharma (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 533 : (2013) 3 RLW 2725 : (2013) 1 WLN 1
High Courts04 Oct 2012Dismissed
Mohd. Ramzan Vs Jethmal Sharma
Rajasthan High Court · (2013) 2 RLW 1353
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 9, Order 43 Rule 1, 100Penal Code, 1860 (IPC) — Section 120B, 418, 419, 467, 468Specific Relief Act, 1963 — Section 11, 4(1)
High Courts04 Oct 2012Dismissed
Hasam Ali Vs Anwar Ali
Rajasthan High Court · (2013) 2 RCR(Rent) 257
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Transfer of Property Act, 1882 — Section 106, 106(1), 85
High Courts04 Oct 2012Dismissed
Dr. Jayant Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (2013) 3 CDR 1453 : (2013) 3 RLW 2718
Constitution of India, 1950 — Article 14, 21, 226
High Courts04 Oct 2012
Sunil Maheshwari Vs Arjun Ram and Others
Rajasthan High Court · (2013) 1 CDR 318
High Courts04 Oct 2012Dismissed
Sohan Lal Kumawat and Another Vs Chairman-cum-Managing Director (Convener and Controller, Exam), Ajmer Vidyut Vitran Nigam Limited and Another
Rajasthan High Court · (2013) LabIC 993
High Courts03 Oct 2012Dismissed
New India Assurance Co. Ltd. Vs Bhura and Others Bhura and Others Vs New India Assurance Co. Ltd.
Rajasthan High Court · (2013) 2 CDR 949
High Courts03 Oct 2012Dismissed
Bhagwati Singh and Others Vs Smt. Lad Kanwar and Others
Rajasthan High Court · (2012) 4 WLN 348
Constitution of India, 1950 — Article 227Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 4
High Courts03 Oct 2012Dismissed
Amar Singh and Others Vs Munesh and Another
Rajasthan High Court · (2013) 2 CDR 787
High Courts03 Oct 2012
Ramesh Kumar Sharma (Shastari) Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 546
High Courts03 Oct 2012Dismissed
Association of Self-Financing Universities of Rajasthan Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2013 Raj 49
Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 26(1)(g), 5, 5(3)(c)(iii)
High Courts03 Oct 2012
Moti Ram Driver Vs Mahesh Jaju
Rajasthan High Court · (2013) 1 RCR(Rent) 539
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Oct 2012Allowed
Girish Chandra and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) LabIC 645
High Courts01 Oct 2012
Ahmed Farooq and Others Vs Harish Chandra and Others
Rajasthan High Court · (2013) 1 RCR(Rent) 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts01 Oct 2012Allowed
Kailash Sain Vs Civil Judge (SD) Srimadhopur and Another
Rajasthan High Court · (2012) 10 RAJ CK 0029
High Courts01 Oct 2012
Raj. State Road Transport Corp. Vs Smt. Sumitra Devi and Others
Rajasthan High Court · (2013) 3 CDR 1480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 151
High Courts01 Oct 2012
Rajendra Singh Gehlot Vs Bhagat Singh and Others
Rajasthan High Court · (2012) 4 WLN 467
Civil Procedure Code, 1908 (CPC) — Section 96