High Courts23 Nov 2012Dismissed
Jawari Lal Vs Union of India and Others
Rajasthan High Court · (2013) LabIC 682
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 4 of 67
High Courts23 Nov 2012Dismissed
Union of India and Others Vs Chunni Lal Purohit
Rajasthan High Court · (2012) 11 RAJ CK 0039
High Courts23 Nov 2012Dismissed
Ram Kishan Vs Court of District Collector (Arbitrator), Bundi and Others
Rajasthan High Court · (2013) 2 CDR 660
Arbitration and Conciliation Act, 1996 — Section 34Land Acquisition Act, 1894 — Section 18National Highways Act, 1956 — Section 3G, 3G(3), 3G(5), 3J
High Courts22 Nov 2012Allowed
Pawan Kumar Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2409
High Courts22 Nov 2012Dismissed
Gopal through L.Rs. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1295
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts22 Nov 2012Allowed
Maiden Trading Co. Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · AIR 2013 Raj 118
Constitution of India, 1950 — Article 14
High Courts22 Nov 2012Dismissed
M/s. Kankaria Cotton Ginning and Pressing Company Vs Krishi Upaj Mandi Samiti, Sumerpur and Others
Rajasthan High Court · (2012) 11 RAJ CK 0027
Constitution of India, 1950 — Article 226
High Courts22 Nov 2012Allowed
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 954 : (2013) 3 RLW 2111 : (2013) 2 SCT 519 : (2013) 2 SLJ 511
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts21 Nov 2012
Prabhu Lal Shastri Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 11 RAJ CK 0060
Penal Code, 1860 (IPC) — Section 304A
High Courts21 Nov 2012Allowed
Abdul Sattar Vs Raj Khan
Rajasthan High Court · (2013) 2 CDR 1002 : (2013) 3 RLW 2198
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, 151Rajasthan Stamp Act, 1998 — Section 2Registration Act, 1908 — Section 49
High Courts21 Nov 2012Allowed
Ram Gopal and Another Vs The State of Rajasthan
Rajasthan High Court · (2013) CriLJ 505
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 304B
High Courts21 Nov 2012Dismissed
Nawal Kishore Bhageria Vs The Additional District Judge No. 7, Jaipur Metropolitan, Jaipur and Others
Rajasthan High Court · (2013) 1 WLN 131
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 6 Rule 17, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114
High Courts21 Nov 2012
Amritlal Vs Rent Appellate Tribunal, and Others
Rajasthan High Court · (2013) 2 CDR 871
Constitution of India, 1950 — Article 12, 226, 227
High Courts20 Nov 2012
Sharvan Kumar Soni Vs Rent Tribunal, Jaipur and Another
Rajasthan High Court · (2013) 2 CDR 657
High Courts20 Nov 2012Dismissed
Bhagwan Sahai Vs Civil Judge (Jr. Division) and Judicial Magistrate, First Class, Rajgarh, Distt. Alwar and Others
Rajasthan High Court · (2012) 4 WLN 449
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Nov 2012Dismissed
Ramu Ram Vs Addl. District Judge (FT) No. 2, Sikar Camp Srimadhopur and Others
Rajasthan High Court · (2012) 4 WLN 450
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 42
High Courts19 Nov 2012
Kailash Chand Saini Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 457
High Courts19 Nov 2012Dismissed
Vimla Vs Harbheji
Rajasthan High Court · AIR 2013 Raj 30 : (2012) 4 WLN 486
High Courts19 Nov 2012Allowed
Anshu Bhatnagar Vs Rajendra Bhatnagar
Rajasthan High Court · AIR 2013 Raj 28
Civil Procedure Code, 1908 (CPC) — Section 23(3), 24Hindu Marriage Act, 1955 — Section 10, 13, 21APenal Code, 1860 (IPC) — Section 406
High Courts19 Nov 2012
Gajraj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 495