COURT ARCHIVE

Rajasthan High Court judgments, 1968

140 judgments · page 2 of 7

High Courts12 Nov 1968Allowed

Bhatt Shailesh Kumar Vs Sampat Mal Lodha and Another

Rajasthan High Court · AIR 1969 Raj 276 : (1969) CriLJ 1272 : (1968) WLN 170

Criminal Procedure Code, 1898 (CrPC) — Section 252, 253(2), 259Penal Code, 1860 (IPC) — Section 114, 341, 380, 457

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High Courts12 Nov 1968

Mewar Sugar Mills Ltd. Vs State of Rajasthan Sales Tax Officer Vs Mahalaxmi Cotton Ginning and Pressing Factory

Rajasthan High Court · (1968) WLN 285

Constitution of India, 1950 — Article 301

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High Courts12 Nov 1968

Mewar Sugar Mills Ltd. and Others Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1970 Raj 1

Civil Procedure Code, 1908 (CPC) — Section 100, 101Rajasthan Sales Tax Act, 1954 — Section 15, 2

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High Courts11 Nov 1968Dismissed

Sardar Manmohansingh Nagpal Vs Manakchand Kothari and Another

Rajasthan High Court · (1968) WLN 174

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4)

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High Courts11 Nov 1968Dismissed

Premchand Vs Bajrangibai and Another

Rajasthan High Court · AIR 1969 Raj 270 : (1969) RLW 190 : (1968) WLN 253

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 89, Order 21 Rule 90, Order 34 Rule 5, 115

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High Courts08 Nov 1968

Bhikha and Others Vs The State of Rajasthan

Rajasthan High Court · (1968) WLN 125

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 325, 34

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High Courts07 Nov 1968Allowed

Guman Singh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1970 Raj 173

Constitution of India, 1950 — Article 14, 16, 226Rajasthan Administrative Service Rules, 1954 — Rule 28B, 28B(2), 32

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High Courts07 Nov 1968Allowed

Gumansingh Vs State of Rajasthan and Others

Rajasthan High Court · (1968) WLN 145

Constitution of India, 1950 — Article 14, 16, 226, 309, 4

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High Courts06 Nov 1968Allowed

Hari Kishan and Others Vs Shamlal

Rajasthan High Court · (1969) RLW 212 : (1968) WLN 120

Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 4(h)

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High Courts04 Nov 1968Dismissed

Aditya Mills Ltd., Madanganj-Kishengarh and Others Vs Rajasthan State Electricity Board, Jaipur and Others

Rajasthan High Court · AIR 1969 Raj 254 : (1969) RLW 147 : (1968) WLN 181

Constitution of India, 1950 — Article 265, 271Electricity (Supply) Act, 1948 — Section 49, 59

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High Courts04 Nov 1968

Smt. Panbai and Others Vs Sajjanraj and Others

Rajasthan High Court · AIR 1969 Raj 278 : (1969) RLW 343 : (1968) WLN 238

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Contract Act, 1872 — Section 39, 45

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High Courts04 Nov 1968Dismissed

Harish Chandra Vs Mohan Kanwar

Rajasthan High Court · (1976) WLN 475

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High Courts01 Nov 1968

Thakurji Shriji Dwarkadeeshji Vs Gappulal

Rajasthan High Court · (1969) RLW 164 : (1968) WLN 99

Transfer of Property Act, 1882 — Section 113

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High Courts01 Nov 1968Dismissed

Chhotulal and Another Vs Hema Ram

Rajasthan High Court · (1969) RLW 263 : (1968) WLN 236

Employees Compensation Act, 1923 — Section 3

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High Courts01 Nov 1968

Ram Singh Vs State

Rajasthan High Court · AIR 1969 Raj 227 : (1969) CriLJ 1009 : (1969) RLW 208 : (1968) WLN 95

Motor Vehicles Act, 1939 — Section 123, 130, 130(1), 42

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High Courts31 Oct 1968Partly Allowed

Surendrakumar and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1969 Raj 182 : (1969) RLW 285 : (1968) WLN 192

Constitution of India, 1950 — Article 14, 226

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High Courts30 Oct 1968Dismissed

Vinod Kumar Vs The State of Rajasthan and Another

Rajasthan High Court · (1969) RLW 168 : (1968) WLN 121

Penal Code, 1860 (IPC) — Section 406, 411

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High Courts29 Oct 1968

Bikaner Gypsum Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (1969) 73 ITR 778 : (1969) RLW 274 : (1968) WLN 242

Income Tax Act, 1922 — Section 10(1), 10(2), 13

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High Courts28 Oct 1968Allowed

State of Rajasthan Vs Jangsingh and Others

Rajasthan High Court · (1969) RLW 301 : (1968) WLN 263

Penal Code, 1860 (IPC) — Section 102, 304, 324, 325, 34

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High Courts17 Oct 1968

Shrikishan Vs State of Rajasthan and Another

Rajasthan High Court · (1970) 1 LLJ 576 : (1969) RLW 307 : (1968) WLN 109

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 78A

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