High Courts16 Sept 1968Dismissed

Mahadeo Vs Hanumanmal and Others

Rajasthan High Court · AIR 1969 Raj 304 : (1969) RLW 241 : (1968) WLN 11

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 4, Order 20 Rule 5, 115, 33Suits Valuation Act, 1887 — Section 11
High Courts13 Sept 1968Allowed

Shiv Dayal Vs The State

Rajasthan High Court · (1968) WLN 1

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 14, 307, 323, 326, 34
High Courts13 Sept 1968Dismissed

Babroo Vs State

Rajasthan High Court · (1968) WLN 6

Essential Commodities Act, 1955 — Section 3, 7
High Courts30 Aug 1968Dismissed

Vinod Kumar Vs State and Others

Rajasthan High Court · AIR 1969 Raj 266 : (1969) CriLJ 1268

Criminal Procedure Code, 1898 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 406, 411
High Courts19 Jul 1968Allowed

Ladulal Vs Keshavdas

Rajasthan High Court · AIR 1969 Raj 112 : (1969) RLW 218

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10Limitation Act, 1908 — Section 4Rajasthan General Clauses Act, 1955 — Section 11