High Courts19 Jul 1968Allowed
Gullaram Vs Govindram and Others
Rajasthan High Court · AIR 1969 Raj 123
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 10, 6(1), 7
COURT ARCHIVE
Rajasthan High Court judgments, 1968
140 judgments · page 5 of 7
High Courts18 Jul 1968
Ghasiram Mangilal of Sambhar Vs The State of Rajasthan and Another
Rajasthan High Court · (1969) RLW 138 : (1969) 23 STC 262
Constitution of India, 1950 — Article 226, 301, 303, 304
High Courts17 Jul 1968Dismissed
Gulab Singh Vs Bhan Mal and Others
Rajasthan High Court · AIR 1969 Raj 109
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, Order 43 Rule 1, 115
High Courts16 Jul 1968Allowed
Tickooram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 129 : (1969) RLW 221
Constitution of India, 1950 — Article 166, 226Rajasthan Minor Mineral Concession Rules, 1959 — Rule 43(2), 46
High Courts15 Jul 1968Dismissed
Manphool and Another Vs Dulichand and Others
Rajasthan High Court · AIR 1969 Raj 169 : (1969) RLW 142
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Article 10
High Courts15 Jul 1968
Sajjan Singh Bhairun Singh Vs Sajjan Singh Jagannath Singh and Another
Rajasthan High Court · AIR 1969 Raj 82 : (1969) RLW 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 39 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 439
High Courts15 Jul 1968Dismissed
Narayan Swarup and Others Vs Shankar Lal and Sons. (Private) Ltd. and Others
Rajasthan High Court · AIR 1969 Raj 302
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 1968
Urban Improvement Trust Vs Raj Kumari and Others
Rajasthan High Court · AIR 1969 Raj 131 : (1969) RLW 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 3Evidence Act, 1872 — Section 116
High Courts10 Jul 1968
Jhanwarlal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 29 : (1969) CriLJ 306 : (1969) RLW 4
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(2)
High Courts05 Jul 1968Dismissed
Dhanpat Lal Vs Harisingh and Others
Rajasthan High Court · AIR 1969 Raj 92 : (1969) RLW 20
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 30, 39
High Courts02 Jul 1968Partly Allowed
The Amalgamated Electricity Co. Ltd., Ajmer Vs The Municipal Council, Ajmer and Another
Rajasthan High Court · AIR 1968 Raj 327
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 144, 34Rajasthan Municipalities Act, 1959 — Section 94
High Courts17 May 1968Dismissed
Shyamesh Vs Public Prosecutor, Pali
Rajasthan High Court · AIR 1969 Raj 61 : (1969) CriLJ 314
Criminal Procedure Code, 1898 (CrPC) — Section 198B, 259, 270, 4(1), 492
High Courts09 May 1968
The Mahalaxmi Mills Co. Ltd. and Others Vs The State
Rajasthan High Court · (1968) CriLJ 1581
COMPANIES ACT, 1956 — Section 75, 81, 94, 97
High Courts09 May 1968
The Mahalaxmi Mills Co. Ltd., Beawar and Others Vs The State
Rajasthan High Court · AIR 1968 Raj 331 : (1969) 39 CompCas 347
Companies (Central Government) General Rules and Forms, 1956 — Rule 3Companies Act, 1956 — Section 94(1), 97, 97(1), 97(2), 97(3)
High Courts08 May 1968Dismissed
Good Year India Ltd., Jaipur Vs Industrial Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1969 Raj 95 : (1968) 2 LLJ 682 : (1968) RLW 536
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 12(5), 2
High Courts02 May 1968Dismissed
Shitabkhan Vs Bar Council of India and Others
Rajasthan High Court · AIR 1969 Raj 136
Advocates Act, 1961 — Section 2, 24(1), 49, 7Constitution of India, 1950 — Article 14, 19
High Courts01 May 1968Allowed
Automobile Transport Rajasthan (P) Ltd., Ajmer Vs The Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 334 : (1968) RLW 571
Motor Vehicles Act, 1939 — Section 59(2), 60(1)
High Courts29 Apr 1968
The State of Rajasthan and Another Vs Sawai Tejsinghji Maharaja of Alwar
Rajasthan High Court · AIR 1969 Raj 52 : (1968) RLW 527
Constitution of India, 1950 — Article 143, 363
High Courts25 Apr 1968Allowed
Municipal Council, Ajmer and Another Vs Sadulla and Another
Rajasthan High Court · AIR 1969 Raj 39 : (1969) CriLJ 308
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts24 Apr 1968
Syed Habib Hussain and Others Vs Kamal Chand
Rajasthan High Court · AIR 1969 Raj 31 : (1968) RLW 580
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Constitution of India, 1950 — Article 19(1), 19(5)Easements Act, 1882 — Section 18