High Courts20 Apr 1968
SHEKHAWATI GENERAL TRADERS LTD. Vs Income Tax OFFICER, COMPANY CIRCLE I JAIPUR.
Rajasthan High Court · (1969) 71 ITR 120
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 147, 148, 149, 150
COURT ARCHIVE
Rajasthan High Court judgments, 1968
140 judgments · page 6 of 7
High Courts19 Apr 1968Dismissed
Keshari Lal Kavi and Another Vs Narain Prakash and Others
Rajasthan High Court · AIR 1969 Raj 75
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 8Representation of the People Act, 1951 — Section 87
High Courts18 Apr 1968Dismissed
Hardayal and Another Vs Jaggasingh and Others
Rajasthan High Court · AIR 1969 Raj 89
Rajasthan Tenancy Act, 1955 — Section 242
High Courts10 Apr 1968
Mst. Bhagwani Vs Harlal and Others
Rajasthan High Court · AIR 1968 Raj 324 : (1968) CriLJ 1578
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 145(9), 540
High Courts03 Apr 1968Allowed
Ramdayal Vs Kishorilal Chaudhary and Others
Rajasthan High Court · AIR 1969 Raj 24 : (1968) RLW 489
Transfer of Property Act, 1882 — Section 105
High Courts29 Mar 1968
DHOLPUR GLASS WORKS LTD. Vs COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN.
Rajasthan High Court · (1969) 72 ITR 278
Income Tax Act, 1922 — Section 10(1), 10(2)(xv), 66(1)
High Courts28 Mar 1968Dismissed
State of Rajasthan Vs Budhram
Rajasthan High Court · AIR 1969 Raj 48 : (1969) CriLJ 311
Evidence Act, 1872 — Section 25Sea Customs Act, 1878 — Section 167(81), 171A, 178A
High Courts28 Mar 1968
R. B. SETH MOOLCHAND Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1968) 70 ITR 245
Income Tax Act, 1961 — Section 42
High Courts28 Mar 1968
State Vs Nidhansingh Shersingh and Others
Rajasthan High Court · (1969) CriLJ 585 : (1968) RLW 551
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Mar 1968
COMMISSIONER OF Income Tax Vs CHAGANLAL DURGA PRASHAD, BEAWAR.
Rajasthan High Court · (1968) 70 ITR 314 : (1968) RLW 477
Income Tax Act, 1922 — Section 23(5), 35(5)
High Courts26 Mar 1968Allowed
Sriram Vs Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 321
Motor Vehicles Act, 1939 — Section 46, 57(8), 62
High Courts23 Mar 1968
Kailash Chandra Jain and Another Vs The State of Rajasthan
Rajasthan High Court · AIR 1969 Raj 68 : (1969) 2 LLJ 44
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Rajasthan Civil Services Rules, 1951 — Rule 20
High Courts22 Mar 1968Dismissed
State Vs Hari Singh
Rajasthan High Court · AIR 1969 Raj 86 : (1969) CriLJ 445 : (1968) RLW 485
Criminal Procedure Code, 1898 (CrPC) — Section 417, 423Penal Code, 1860 (IPC) — Section 304A
High Courts20 Mar 1968
Anil Kumar Vs Union of India (UOI)
Rajasthan High Court · (1969) 2 LLJ 35 : (1968) RLW 248
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts13 Mar 1968Dismissed
Balia Vs Heerji
Rajasthan High Court · AIR 1969 Raj 119 : (1969) CriLJ 513
Penal Code, 1860 (IPC) — Section 499, 500, 9
High Courts12 Mar 1968Allowed
Mohammad Abdul Baqi Khan Vs Rajasthan Board of Muslim Wakfs, Jaipur and Others
Rajasthan High Court · AIR 1969 Raj 1 : (1969) RLW 77
Waqf Act, 1954 — Section 27, 5(2), 6, 6(1), 6(4)
High Courts12 Mar 1968Allowed
Lajjaram Vs Khubiram
Rajasthan High Court · AIR 1969 Raj 9 : (1968) RLW 345
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4), 115
High Courts08 Mar 1968Allowed
In Re: Cotton Agents (Rajasthan) Ltd., Jaipur
Rajasthan High Court · AIR 1968 Raj 311 : (1969) 39 CompCas 663 : (1968) RLW 473
Companies Act, 1956 — Section 391, 394
High Courts05 Mar 1968
Ganesharam Vs State of Rajasthan
Rajasthan High Court · (1968) CriLJ 1672 : (1968) RLW 496
Penal Code, 1860 (IPC) — Section 325, 335, 354, 380, 451Probation of Offenders Act, 1958 — Section 11, 3, 4, 6, 8
High Courts01 Mar 1968Dismissed
Sudesh Kumar Vs Mool Chand
Rajasthan High Court · AIR 1969 Raj 22 : (1968) RLW 332
Evidence Act, 1872 — Section 115Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 57Stamp Act, 1899 — Article 35, 2(5)