COURT ARCHIVE

Rajasthan High Court judgments, 1968

140 judgments · page 3 of 7

High Courts17 Oct 1968Allowed

Indian Airlines Corporation and Others Vs Ram Niwas Laduram and Others

Rajasthan High Court · (1969) RLW 295 : (1968) WLN 103

Air Corporations Act, 1953 — Section 9Civil Procedure Code, 1908 (CPC) — Section 20, 23, 28, 29Specific Relief Act, 1963 — Section 10, 14, 41

High Courts14 Oct 1968

Kamal Hath Kargha Vastra Utpadak Shakari Samiti Ltd. and Others Vs Moolchand and Another

Rajasthan High Court · (1968) WLN 82

Rajasthan Co-operative Societies Act, 1965 — Section 75(1)(c)

High Courts12 Oct 1968Dismissed

Sukanraj Vs Nekarchand

Rajasthan High Court · AIR 1970 Raj 17

Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 52Registration Act, 1908 — Section 49

High Courts12 Oct 1968Dismissed

Sukanraj Vs Nokarchand

Rajasthan High Court · (1968) WLN 212

Contract Act, 1872 — Section 23Easements Act, 1882 — Section 52Registration Act, 1908 — Section 2

High Courts12 Oct 1968Allowed

Ladhu Saha and Another Vs Champalal and Another

Rajasthan High Court · (1968) WLN 97

Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 2(c)

High Courts12 Oct 1968Allowed

Chhogalal Vs Dhanraj and Another

Rajasthan High Court · (1968) WLN 94

Arbitration Act, 1940 — Section 14, 20, 33, 44

High Courts11 Oct 1968Allowed

Rajasthan State Electricity Board, Jaipur Vs Hindustan Brown Boveri Ltd., Bombay

Rajasthan High Court · AIR 1969 Raj 212 : (1969) RLW 176 : (1968) WLN 83

Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 10, 41, 42

High Courts11 Oct 1968Allowed

Jupiter Insurance Co. Ltd. Vs Mohammad Malik and Others

Rajasthan High Court · AIR 1969 Raj 315 : (1968) WLN 108

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 151Motor Vehicles Act, 1939 — Section 96

High Courts09 Oct 1968Allowed

Kalusingh and Others Vs Transport Appellate Tribunal and Others

Rajasthan High Court · (1968) WLN 219

Constitution of India, 1950 — Article 226

High Courts08 Oct 1968Dismissed

Nathuram Mirdha Vs Gordhan Soni and Another

Rajasthan High Court · (1968) WLN 61

Representation of the People Act, 1951 — Section 100

High Courts04 Oct 1968

Rahima Vs State

Rajasthan High Court · (1969) CriLJ 831 : (1969) RLW 213 : (1968) WLN 45

Penal Code, 1860 (IPC) — Section 409

High Courts27 Sept 1968Allowed

Gauri Shankar Vs Smt. Ganga and Others

Rajasthan High Court · (1969) RLW 225 : (1968) WLN 41

Civil Procedure Code, 1908 (CPC) — Section 151, 50

High Courts27 Sept 1968Dismissed

Mst. Koti Bai and Others Vs Mst. Kastoori Bai

Rajasthan High Court · AIR 1969 Raj 264 : (1968) WLN 57

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111, 112, 113

High Courts26 Sept 1968Dismissed

Mithalal Vs State and Another

Rajasthan High Court · (1968) WLN 117

Penal Code, 1860 (IPC) — Section 406

High Courts25 Sept 1968

Kashi Nath Joshi Vs Satish Chandra Sharma and Another

Rajasthan High Court · (1969) CriLJ 1193 : (1968) WLN 41

Contempt of Courts Act, 1952 — Section 8, 8(1)Rajasthan Co-operative Societies Act, 1965 — Section 37, 77(3)

High Courts24 Sept 1968Dismissed

Tej Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1969 Raj 233 : (1968) WLN 19

Constitution of India, 1950 — Article 166, 226Motor Vehicles Act, 1939 — Section 68C, 68D, 68IRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 6

High Courts20 Sept 1968Dismissed

Hari Khan and Another Vs The State

Rajasthan High Court · (1968) WLN 8

Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 11, 5, 6, 7, 8Foreigners Act, 1946 — Section 14, 3, 9

High Courts20 Sept 1968Dismissed

Govind Ram Vs Smt. Lila Devi and Another

Rajasthan High Court · AIR 1969 Raj 253 : (1968) WLN 56

Hindu Marriage Act, 1955 — Section 24, 25, 26, 28

High Courts19 Sept 1968Allowed

Vijia Vs The State

Rajasthan High Court · (1968) WLN 171

Penal Code, 1860 (IPC) — Section 302

High Courts18 Sept 1968

Rameshwarlal and Others Vs The Pareek Commercial Bank Ltd.

Rajasthan High Court · AIR 1970 Raj 12 : (1971) 41 CompCas 635

Banking Companies Act, 1949 — Section 45B, 45TCivil Procedure Code, 1908 (CPC) — Order 21 Rule 58