COURT ARCHIVE

Rajasthan High Court judgments, 1965

99 judgments · page 3 of 5

High Courts09 Aug 1965

Nand Lal Vs Shri Prithvi Singh and Others

Rajasthan High Court · (1966) CriLJ 868 : (1965) RLW 481

Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 26, 5, 81, 82

High Courts04 Aug 1965Partly Allowed

Lakhpatrai Vs Om Prakash and Another

Rajasthan High Court · AIR 1966 Raj 99 : (1965) RLW 441

Payment of Wages Act, 1936 — Section 15

High Courts04 Aug 1965Allowed

Kailash Chandra Vs Laxminarayan and Others

Rajasthan High Court · (1966) CriLJ 1482 : (1965) RLW 460 : (1966) RLW 94

Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(2)

High Courts04 Aug 1965Dismissed

Onkar and Another Vs Kapoorchand and Another

Rajasthan High Court · (1966) CriLJ 579 : (1965) RLW 467

Criminal Procedure Code, 1898 (CrPC) — Section 190, 242, 251Penal Code, 1860 (IPC) — Section 426, 427

High Courts30 Jul 1965Dismissed

Amar Chand Vs Bach Raj and Another

Rajasthan High Court · AIR 1966 Raj 111

Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1963 — Section 12

High Courts28 Jul 1965Allowed

The State Vs Roopa

Rajasthan High Court · (1966) CriLJ 576 : (1966) RLW 33

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182

High Courts27 Jul 1965Dismissed

Hardutt Singh and Others Vs State Transport Authority and Others

Rajasthan High Court · AIR 1967 Raj 208 : (1966) RLW 131

Motor Vehicles Act, 1939 — Section 57, 64, 64A

High Courts27 Jul 1965

Dharma Vs The State

Rajasthan High Court · AIR 1966 Raj 74 : (1966) CriLJ 441 : (1965) RLW 418

Evidence Act, 1872 — Section 159, 160, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 204, 302, 411

High Courts27 Jul 1965Dismissed

Mahavir Prasad Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1966 Raj 256 : (1966) RLW 95

Rajasthan Panchayat Act, 1953 — Section 1(2), 3(2)

High Courts26 Jul 1965

Ramchandra Vs State

Rajasthan High Court · AIR 1967 Raj 211 : (1967) CriLJ 1187 : (1967) RLW 374

Criminal Procedure Code, 1898 (CrPC) — Section 556

High Courts22 Jul 1965Allowed

S. Ghosh and Others Vs Dulia and Others

Rajasthan High Court · AIR 1967 Raj 145 : (1969) 1 LLJ 194

Payment of Wages Act, 1936 — Section 7

High Courts16 Jul 1965Dismissed

Chunnilal Vs Kalu and Others

Rajasthan High Court · AIR 1966 Raj 208 : (1965) RLW 492

High Courts15 Jul 1965Allowed

Jaswant Singh Vs The State

Rajasthan High Court · AIR 1966 Raj 83 : (1966) CriLJ 451 : (1965) RLW 402

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 18, 24Penal Code, 1860 (IPC) — Section 302

High Courts14 Jul 1965Allowed

Bach Raj and Another Vs Bhanwar Lal

Rajasthan High Court · AIR 1966 Raj 44 : (1965) RLW 381

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11Limitation Act, 1908 — Article 182(5)

High Courts14 Jul 1965Dismissed

Smt. Sakina and Another Vs Smt. Zainab Bibi

Rajasthan High Court · AIR 1967 Raj 122 : (1965) RLW 485

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132

High Courts10 Jul 1965Allowed

Mst. Budhia Vs Chhotelal and Others

Rajasthan High Court · AIR 1966 Raj 122 : (1966) CriLJ 583

Criminal Procedure Code, 1898 (CrPC) — Section 367

High Courts06 Jul 1965Allowed

Inder Lal Vs Lachhuram and Another

Rajasthan High Court · AIR 1966 Raj 42 : (1966) RLW 251

Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 50Rajasthan Panchayat Act, 1953 — Section 11

High Courts14 May 1965Partly Allowed

Bhikam Chand and Others Vs The State and Others

Rajasthan High Court · AIR 1966 Raj 142 : (1965) RLW 358

Constitution of India, 1950 — Article 19(1), 348(3)Rajasthan Agricultural Produce Markets Act, 1961 — Section 1, 14, 3(2), 36(2), 37Rajasthan General Clauses Act, 1955 — Section 32(48)

High Courts14 May 1965Dismissed

Sureshchandra and Others Vs Birdichand and Others

Rajasthan High Court · AIR 1965 Raj 229 : (1965) RLW 412

Rajasthan Municipalities Act, 1959 — Section 14(2)

High Courts14 May 1965

State Vs Heera and Another

Rajasthan High Court · (1966) CriLJ 1202

Criminal Procedure Code, 1898 (CrPC) — Section 173, 173(1), 173(2), 173(4), 173(5)Police Act, 1861 — Section 3Rajasthan Police Regulations, 1948 — Regulation 321