High Courts05 Nov 1960Allowed
Janta Transport Co-operative Society Ltd. and Another Vs The Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1961 Raj 98 : (1961) RLW 16
Motor Vehicles Act, 1939 — Section 44(2), 62
COURT ARCHIVE
Rajasthan High Court judgments, 1960
114 judgments · page 2 of 6
High Courts31 Oct 1960Dismissed
Raja Babu Kothari and Others Vs Sayed Mohammad
Rajasthan High Court · AIR 1961 Raj 227 : (1961) RLW 588
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts31 Oct 1960Dismissed
Sunder Rai and Others Vs Tarachand and Others
Rajasthan High Court · AIR 1962 Raj 161 : (1961) RLW 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 2, 73Limitation Act, 1908 — Article 182
High Courts26 Oct 1960
SAHDEO VIJAY KUMAR Vs COMMISSIONER OF Income Tax, DELHI.
Rajasthan High Court · (1961) 42 ITR 182 : (1961) RLW 256
Income Tax Act, 1961 — Section 22(4), 23(4), 66(1)
High Courts25 Oct 1960
Union of India (UOI) Vs Vishwa Deo
Rajasthan High Court · (1962) 1 LLJ 604 : (1961) RLW 241
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 15, 17
High Courts24 Oct 1960Dismissed
Sobla and Another Vs Jethmal
Rajasthan High Court · AIR 1961 Raj 191 : (1961) RLW 352
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, Order 21 Rule 95, 151
High Courts18 Oct 1960
COMMISSIONER OF Income Tax, DELHI and RAJASTHAN Vs BRAHAM DUTT BHARGAVA.
Rajasthan High Court · (1962) 44 ITR 224
Income Tax Act, 1961 — Section 66(1)
High Courts17 Oct 1960
Narain Vs State
Rajasthan High Court · (1961) CriLJ 559 : (1961) RLW 37
Penal Code, 1860 (IPC) — Section 448
High Courts12 Oct 1960Partly Allowed
O.P. Verma Vs Lala Gehrilal and Another
Rajasthan High Court · AIR 1962 Raj 231
Arbitration Act, 1940 — Section 14Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 101, 102, 103, 114
High Courts12 Oct 1960Dismissed
Onkarlal Radha Kishan Vs V.S. Rampal and Others
Rajasthan High Court · AIR 1961 Raj 179 : (1960) RLW 626
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 51
High Courts10 Oct 1960
Murlidhar and Others Vs Shree Krishan
Rajasthan High Court · (1961) CriLJ 404 : (1961) RLW 14
Penal Code, 1860 (IPC) — Section 341, 352, 379, 426, 430
High Courts10 Oct 1960
Man Singh Vs Khazan Singh
Rajasthan High Court · AIR 1961 Raj 277
Contract Act, 1872 — Section 56, 57
High Courts06 Oct 1960
Radhey Shyam Vs State
Rajasthan High Court · (1961) CriLJ 430 : (1961) RLW 55
Penal Code, 1860 (IPC) — Section 307, 326
High Courts26 Sept 1960
K.P. Brothers Vs Commissioner of Income Tax
Rajasthan High Court · AIR 1962 Raj 152
Transfer of Property Act, 1882 — Section 123
High Courts26 Sept 1960
K. P. BROTHERS Vs COMMISSIONER OF Income Tax, NEW DELHI.
Rajasthan High Court · (1961) 42 ITR 650 : (1961) RLW 340
Sales of Goods Act, 1930 — Section 33Transfer of Property Act, 1882 — Section 123, 130
High Courts23 Sept 1960Dismissed
Ram Chander and Others Vs Jamna Shankar and Others
Rajasthan High Court · AIR 1962 Raj 12
Arbitration Act, 1940 — Section 14, 17, 39(1)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115, 34Evidence Act, 1872 — Section 115
High Courts19 Sept 1960
Sheo Prasad Govindram Holani Vs Kamakhya Prasad Sheobux Roy
Rajasthan High Court · AIR 1961 Raj 181 : (1960) RLW 647
Constitution of India, 1950 — Article 14, 372Rajasthan Stamp Law (Adaptation) Act, 1952 — Section 6
High Courts16 Sept 1960Dismissed
Mohammad Vs The State
Rajasthan High Court · AIR 1961 Raj 174 : (1961) RLW 1
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(4), 215, 439, 561A
High Courts09 Sept 1960Allowed
Fatehlal Vs Nandlal and Another
Rajasthan High Court · AIR 1961 Raj 241
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 21 Rule 31, 100
High Courts09 Sept 1960Allowed
Hasan Khan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1961 Raj 182 : (1961) RLW 108
Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30Passports Act, 1967 — Section 5