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Rajasthan High Court judgments, 1960

114 judgments · page 4 of 6

High Courts28 Jul 1960Allowed

Narsingh Das Vs Bhairon Dan

Rajasthan High Court · AIR 1961 Raj 81 : (1962) RLW 135

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Partnership Act, 1932 — Section 34, 42Presidency Towns Insolvency Act, 1909 — Section 17, 46(3)
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High Courts27 Jul 1960Allowed

Badrinarain and Another Vs The State

Rajasthan High Court · AIR 1961 Raj 48 : (1962) 32 CompCas 647 : (1961) CriLJ 433

Companies Act, 1913 — Section 237(6), 86DCompanies Act, 1956 — Section 295(3), 295(4), 545(6)
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High Courts12 May 1960Dismissed

Khemchandra Vs Budhsingh

Rajasthan High Court · AIR 1961 Raj 243 : (1960) RLW 530

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40, 51Evidence Act, 1872 — Section 115
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High Courts19 Apr 1960Dismissed

Mohanlal and Others Vs The State

Rajasthan High Court · AIR 1961 Raj 24 : (1960) RLW 565

Criminal Procedure Code, 1898 (CrPC) — Section 154, 233, 237, 423Penal Code, 1860 (IPC) — Section 141, 308, 34
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High Courts07 Apr 1960Allowed

Shankerlal and Another Vs Jethmal and Another

Rajasthan High Court · AIR 1961 Raj 196 : (1960) RLW 571

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, 11Specific Relief Act, 1877 — Section 25Transfer of Property Act, 1882 — Section 55, 55(2)
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High Courts04 Apr 1960Dismissed

Jagannath Prasad Vs Suraj Lal

Rajasthan High Court · AIR 1961 Raj 120

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(4)Transfer of Property Act, 1882 — Section 111, 114
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