High Courts01 Sept 1960
Gulab Chand Vs Hari Bux
Rajasthan High Court · (1961) CriLJ 401 : (1960) RLW 665
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 193, 20
COURT ARCHIVE
Rajasthan High Court judgments, 1960
114 judgments · page 3 of 6
High Courts25 Aug 1960Dismissed
Thakarlal Vs Smt. Rama and Others
Rajasthan High Court · AIR 1961 Raj 193 : (1961) RLW 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 93, 144, 151, 47Contract Act, 1872 — Section 20
High Courts23 Aug 1960Dismissed
Pukhraj Vs Sheshmal
Rajasthan High Court · AIR 1961 Raj 231 : (1961) CriLJ 691
Criminal Procedure Code, 1898 (CrPC) — Section 173, 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts23 Aug 1960Dismissed
Ajit Singh Vs State
Rajasthan High Court · AIR 1961 Raj 139 : (1961) CriLJ 853 : (1961) RLW 332
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(4), 532, 537
High Courts22 Aug 1960
Ramchandra and Others Vs Union of India (UOI)
Rajasthan High Court · AIR 1961 Raj 162 : (1961) RLW 98
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 294Independence (Rights, Properties and Liabilities) Order, 1947 — Article 8
High Courts19 Aug 1960
Ramkumar Chunilal Agarwala and Others Vs Hazarimal Bansilal Kumbhar and Others
Rajasthan High Court · AIR 1961 Raj 157 : (1961) RLW 93
Civil Procedure Code, 1908 (CPC) — Section 24, 38, 41
High Courts19 Aug 1960
NARDEO SINGH KURABAD AND OTHERS Vs ADDITIONAL COMMISSIONER OF AGRICULTURAL Income Tax.
Rajasthan High Court · (1962) 46 ITR 125 : (1960) RLW 628
Rajasthan Agricultural Income Tax Act, 1953 — Section 2(1)(ii), 86(2)
High Courts17 Aug 1960
Ramdeo Vs The State and Another
Rajasthan High Court · AIR 1962 Raj 149 : (1961) RLW 534
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 182, 211
High Courts17 Aug 1960Partly Allowed
Jaiwant Rao and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1961 Raj 250 : (1960) RLW 687
Constitution of India, 1950 — Article 226Rajasthan Town Municipalities Act, 1951 — Section 10, 19, 19(5), 205(2), 5
High Courts17 Aug 1960Dismissed
The State of Rajasthan Vs Rao Manohar Singh of Bedla
Rajasthan High Court · AIR 1961 Raj 143 : (1961) RLW 572
Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 120, 62, 89
High Courts17 Aug 1960Dismissed
Jaipur Mineral Development Syndicate (Pr.) Ltd. and Others Vs The Regional Inspector of Mines and Another
Rajasthan High Court · AIR 1961 Raj 189 : (1961) CriLJ 286 : (1962) RLW 519
Constitution of India, 1950 — Article 20, 20(1)General Clauses Act, 1897 — Section 24Mines Creche Rules, 1946 — Rule 3
High Courts12 Aug 1960Dismissed
Tikam Chand Vs Laxmichand and Others
Rajasthan High Court · AIR 1961 Raj 87 : (1961) RLW 251
Stamp Act, 1899 — Article 13
High Courts05 Aug 1960
Pangir Bajgir Gosain Vs State
Rajasthan High Court · (1962) CriLJ 91 : (1960) RLW 637
Penal Code, 1860 (IPC) — Section 147, 225, 225B, 332, 353
High Courts04 Aug 1960Dismissed
Mohanlal Vs Vijai Narain and Another
Rajasthan High Court · AIR 1961 Raj 136
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106, 113
High Courts01 Aug 1960Dismissed
S.C. Bahl and Another Vs Magh Raj and Another
Rajasthan High Court · AIR 1961 Raj 39
Income Tax Act, 1922 — Section 54
High Courts01 Aug 1960
S. C. BAHL AND ANOTHER Vs MAGH RAJ AND ANOTHER.
Rajasthan High Court · (1961) 42 ITR 308 : (1960) RLW 669
Income Tax Act, 1961 — Section 54, 61
High Courts29 Jul 1960Allowed
Kalyan Sahai Vs Mola Bux and Another
Rajasthan High Court · AIR 1961 Raj 91 : (1961) RLW 12
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 71, Order 21 Rule 84
High Courts28 Jul 1960Dismissed
Ramzan Khan Vs Seth Hiralal and Others
Rajasthan High Court · AIR 1961 Raj 118 : (1961) RLW 28
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts28 Jul 1960Dismissed
Dwarka Das and Others Vs Hanumandas and Others
Rajasthan High Court · AIR 1961 Raj 187
Civil Procedure Code, 1908 (CPC) — Section 107, 20
High Courts28 Jul 1960Dismissed
Mst. Mukan Kanwar Vs Ajit Chand
Rajasthan High Court · AIR 1961 Raj 51 : (1960) RLW 667
Civil Procedure Code, 1908 (CPC) — Section 107, 24Hindu Marriage Act, 1955 — Section 24