High Courts01 Apr 1960Dismissed
Mohanlal and Another Vs Banshilal
Rajasthan High Court · AIR 1961 Raj 13 : (1961) RLW 126
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 2(2), 96
COURT ARCHIVE
Rajasthan High Court judgments, 1960
114 judgments · page 5 of 6
High Courts31 Mar 1960Allowed
Ram Niwas Vs Nihal Singh
Rajasthan High Court · AIR 1961 Raj 203 : (1960) RLW 555
Transfer of Property Act, 1882 — Section 106
High Courts30 Mar 1960
Kanhaiyalal Vs State
Rajasthan High Court · (1961) CriLJ 436 : (1960) RLW 484
Arms Act, 1959 — Section 19, 20, 29
High Courts29 Mar 1960Dismissed
Ram Chandra Vs Laxman Das and Others
Rajasthan High Court · (1960) RLW 405 : (1961) 12 STC 367
Income Tax Act, 1961 — Section 54, 54(1), 54(2)Rajasthan Sales Tax Act, 1954 — Section 25
High Courts29 Mar 1960
State Vs Matu and Others
Rajasthan High Court · (1961) CriLJ 422 : (1960) RLW 380
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 447
High Courts25 Mar 1960
The State Vs Radhey Shyam
Rajasthan High Court · AIR 1960 Raj 288 : (1960) CriLJ 1661 : (1960) RLW 383
Penal Code, 1860 (IPC) — Section 352, 353Prisons Act, 1894 — Section 45, 45(2), 46, 52
High Courts24 Mar 1960
State of Rajasthan Vs Shamlal and Others
Rajasthan High Court · AIR 1960 Raj 256 : (1960) RLW 257
Constitution of India, 1950 — Article 295, 295(2), 300, 363, 372Rajasthan Administration Ordinance, 1949 — Section 3Rajasthan High Court of Judicature Rules, 1952 — Rule 59
High Courts18 Mar 1960Dismissed
Maula Bux and Others Vs The Appellate Tribunal of State Transport Authority and Others
Rajasthan High Court · AIR 1962 Raj 19 : (1960) RLW 708
Constitution of India, 1950 — Article 245General Clauses Act, 1897 — Section 23, 23(5)Motor Vehicles Act, 1939 — Section 133, 48, 64, 68
High Courts18 Mar 1960Dismissed
Hazari Lal and Another Vs Chhaju Ram and Others
Rajasthan High Court · AIR 1960 Raj 319 : (1960) RLW 375
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts17 Mar 1960Allowed
Nathia and Another Vs Sonia and Others
Rajasthan High Court · AIR 1961 Raj 42 : (1961) CriLJ 314 : (1960) RLW 373
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A), 244, 244(1)
High Courts11 Mar 1960Dismissed
Nirmal Singh and Another Vs Satnam and Others
Rajasthan High Court · AIR 1960 Raj 313 : (1960) RLW 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts09 Mar 1960Allowed
The State Vs Kr. Keshva Sen and Another
Rajasthan High Court · AIR 1960 Raj 279 : (1960) CriLJ 1497 : (1960) RLW 367
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts08 Mar 1960Dismissed
Madanlal Vs Mangali
Rajasthan High Court · AIR 1961 Raj 45 : (1960) 1 FLR 590 : (1960) RLW 448
Workmens Compensation Act, 1923 — Section 2(1), 30
High Courts08 Mar 1960Dismissed
Chimanlal Dalchand and Others Vs Maharajadhiraj H.H. Shri Sumersinghji Bahadur of Kishangarh and Others
Rajasthan High Court · AIR 1961 Raj 17 : (1961) RLW 45
Transfer of Property Act, 1882 — Section 105, 107, 108
High Courts07 Mar 1960Dismissed
Chimna Vs The State
Rajasthan High Court · AIR 1961 Raj 35 : (1961) CriLJ 310 : (1960) RLW 411
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 114, 9Penal Code, 1860 (IPC) — Section 411
High Courts29 Feb 1960Dismissed
Hemaram, Chela of Padamdasaji Ramsanehi Sadhu Vs Mansukhram, Chela of Bhikaram Sadhu and Another
Rajasthan High Court · AIR 1961 Raj 15 : (1960) RLW 455
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 3, 92
High Courts29 Feb 1960Allowed
Firm Dhannalal Maganlal Vs Surajmal and Others
Rajasthan High Court · AIR 1961 Raj 10 : (1960) RLW 416
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1908 — Article 182(5)
High Courts24 Feb 1960Dismissed
Babulal and Another Vs Ramswarup
Rajasthan High Court · AIR 1960 Raj 240 : (1960) RLW 349
Arbitration Act, 1940 — Section 37(5)
High Courts22 Feb 1960
Saraswati Printers Ltd. and Others Vs The State
Rajasthan High Court · (1961) CriLJ 416 : (1960) RLW 139
COMPANIES ACT, 1956 — Section 131, 133, 134, 26, 281
High Courts18 Feb 1960Dismissed
Amar Singh Vs Gulab Chand
Rajasthan High Court · AIR 1960 Raj 280 : (1960) RLW 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 11