High Courts05 Dec 2008
Ram Kishan @ Bhuriya Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2161
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 4
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 3 of 61
High Courts03 Dec 2008Allowed
Murli Devi (Smt.) and Others Vs Sukhveer Singh and Others
Rajasthan High Court · (2009) 2 RLW 1757
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2008Allowed
Kamru and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RCR(Criminal) 991 : (2009) 2 RLW 1742
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 323
High Courts03 Dec 2008
Deewan Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1808
Rajasthan Preservation of Certain Animals Act, 1950 — Section 2, 5
High Courts03 Dec 2008
Mahesh Kumar Agarwal Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RCR(Criminal) 9 : (2009) 2 RLW 1556
Criminal Procedure Code, 1973 (CrPC) — Section 433(d)Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Dec 2008Dismissed
Loon Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3567
Constitution of India, 1950 — Article 14, 16
High Courts03 Dec 2008Dismissed
Het Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 12 RAJ CK 0008
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 Dec 2008Dismissed
LRs. of Phool Chand Vs Gopal Krishan and Others
Rajasthan High Court · (2008) 12 RAJ CK 0002
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6)
High Courts02 Dec 2008
Anandi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 2954 : (2008) 4 RLW 2954(1)
Evidence Act, 1872 — Section 107
High Courts02 Dec 2008
Rajneesh Rastogi Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2170
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts01 Dec 2008Allowed
Niyamat Khan Vs State of Rajasthan
Rajasthan High Court · (2008) 12 RAJ CK 0003
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Nov 2008Allowed
Natha Lal and Others Vs Lala alias Dhaval and Another
Rajasthan High Court · AIR 2009 Raj 66 : (2009) 3 RLW 2128 : (2009) 1 WLN 146
Motor Vehicles Act, 1988 — Section 155
High Courts28 Nov 2008Dismissed
Nayat Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1810
Penal Code, 1860 (IPC) — Section 148Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts28 Nov 2008Dismissed
Madan Lal (since deceased) and Others Vs Prabhu Dayal and Others
Rajasthan High Court · AIR 2009 Raj 57 : (2009) 2 CivCC 789 : (2009) 2 RLW 1760
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Nov 2008Dismissed
State of Rajasthan Vs Rambabu
Rajasthan High Court · (2009) 2 RLW 1645
Penal Code, 1860 (IPC) — Section 377
High Courts27 Nov 2008
Shasha Sippy Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 CivCC 503 : (2009) 3 RLW 2181 : (2009) 2 RLW 2181
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Nov 2008Dismissed
Rameshwar Lal and Others Vs Smt. Pana Devi and Others
Rajasthan High Court · (2009) 1 RLW 654
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Nov 2008
Vinod Kumar Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2189 : (2009) 2 RLW 2189
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts26 Nov 2008Dismissed
Union of India (UOI) Vs A.K. Spintex Ltd. and Another
Rajasthan High Court · (2008) 12 Vat Reporter 67
High Courts26 Nov 2008Dismissed
Gokul Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1063
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9)Penal Code, 1860 (IPC) — Section 420