High Courts20 Nov 2008Allowed

Ankush Wadhwa Vs State of Rajasthan

Rajasthan High Court · (2009) CriLJ 1610 : (2009) 1 RLW 662

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173, 313Evidence Act, 1872 — Section 106, 6
High Courts14 Nov 2008Dismissed

State of Rajasthan Vs Nasir

Rajasthan High Court · (2009) 3 RCR(Criminal) 515 : (2009) 2 RLW 1747

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8