High Courts11 Nov 2008
Prithvi Raj Vs Smt. Kamlesh
Rajasthan High Court · (2009) 2 RLW 1119
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 6 of 61
High Courts10 Nov 2008Allowed
Durga Lal and Others Vs Dhan Raj Singh and Others
Rajasthan High Court · (2009) 2 RLW 1070
Motor Vehicles Act, 1988 — Section 173
High Courts10 Nov 2008Dismissed
Ayodha Bai (Mst.) and Others Vs Murli Lal and Others
Rajasthan High Court · (2009) 2 RLW 1065
Limitation Act, 1963 — Section 5
High Courts10 Nov 2008Allowed
Badri Ram and Others Vs Narayan Ram
Rajasthan High Court · AIR 2009 Raj 48 : (2009) 2 CivCC 268
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts10 Nov 2008Dismissed
Commissioner of Income Tax Vs Rajesh Kumar Dinesh Kumar
Rajasthan High Court · (2009) 221 CTR 78 : (2010) 325 ITR 346
Income Tax Act, 1961 — Section 220(2)
High Courts10 Nov 2008
Gulshan Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 WLN 130
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 13B
High Courts10 Nov 2008
Mamta (Smt.) and Another Vs Lalit Kumar Panwar
Rajasthan High Court · (2009) 2 RLW 1089
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Nov 2008Allowed
Govind Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2009 Raj 61
High Courts10 Nov 2008Dismissed
Manju Devi (Smt.) and Others Vs Khetaram and Others
Rajasthan High Court · (2009) 2 RLW 1067
Motor Vehicles Act, 1988 — Section 168
High Courts07 Nov 2008Dismissed
Major General A.K. Lal Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 2 RLW 1039 : (2009) 8 SLR 356 : (2009) 8 SLR 162
Army Act, 1950 — Section 164(1), 164(2)
High Courts07 Nov 2008Dismissed
Pramod Kumar Pathak Vs State of Rajasthan and Others
Rajasthan High Court · (2009) CriLJ 1397 : (2009) 1 WLN 133
CCA Rules, 1958 — Rule 22Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts07 Nov 2008Dismissed
Jahoor Ahmed Vs Shri Lal Chand Sethi and Another
Rajasthan High Court · (2009) 2 RLW 941
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Nov 2008Dismissed
Babu Lal Bairwa Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2143 : (2009) 7 SLR 541
High Courts06 Nov 2008Dismissed
Naresh Chand Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1795 : (2009) 3 SLJ 151 : (2009) 4 SLR 265
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts06 Nov 2008
Yogendra @ Jogendra Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 927
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts04 Nov 2008Allowed
Fateh Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 11 RAJ CK 0008
Penal Code, 1860 (IPC) — Section 302, 323
High Courts25 Oct 2008Dismissed
Municipal Council Vs Dr. Shridhar Sharma and Another
Rajasthan High Court · (2008) ACJ 305
Rajasthan Municipalities Act, 1959 — Section 98
High Courts24 Oct 2008Allowed
New India Assurance Co. Ltd. Vs Ugma Devi and Others
Rajasthan High Court · (2009) ACJ 2074
Motor Vehicles Act, 1988 — Section 170
High Courts24 Oct 2008Dismissed
Sayeed Mohammed Shakeel (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 994 : (2009) 3 SLR 49
Constitution of India, 1950 — Article 226
High Courts24 Oct 2008Dismissed
Mahipal Singh @ Bunty Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2351
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 376