High Courts15 Oct 2008
Mool Chand Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 10 RAJ CK 0027
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 8 of 61
High Courts15 Oct 2008Dismissed
Udaipur Tanker Owaners Asso. and Kishan Gopal Atal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 10 RAJ CK 0022
Constitution of India, 1950 — Article 14, 19, 21, 226Motor Vehicles Act, 1988 — Section 147
High Courts14 Oct 2008
Bhagirath Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 Vat Reporter 155 : (2009) 24 VST 161
Rajasthan Value Added Tax Act, 2003 — Section 76(12), 76(5)(a)
High Courts14 Oct 2008
Ramesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 550 : (2009) 1 RLW 488
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts14 Oct 2008
Bhiknath and Others Vs State and Another
Rajasthan High Court · (2009) 2 RLW 1114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306
High Courts14 Oct 2008Allowed
Perfect Threat Mills Ltd. Vs None
Rajasthan High Court · (2008) 10 RAJ CK 0016
COMPANIES ACT, 1956 — Section 291, 292, 391, 392Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts14 Oct 2008Allowed
Ashok Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 8 SLR 345
High Courts14 Oct 2008Allowed
Gopal Lal Gupta Vs State and Others
Rajasthan High Court · (2008) 10 RAJ CK 0009
High Courts14 Oct 2008Allowed
Rajasthan State Road Transport Corporation, Kota Vs Surendra Kumar Bagri and another
Rajasthan High Court · (2009) 120 FLR 506
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Oct 2008Dismissed
Dilip Singh Vs Union Bank of India and others
Rajasthan High Court · (2008) 10 RAJ CK 0005
Constitution of India, 1950 — Article 226
High Courts14 Oct 2008Allowed
Shanker Pushkarna Vs Union of India (UOI)
Rajasthan High Court · (2008) 10 RAJ CK 0003
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(2)(f)State Bank of Bikaner and Jaipur Employees (Pension) Regulations, 1995 — Regulation 22(1), 29
High Courts13 Oct 2008Dismissed
Commercial Taxes Officer Vs Bhawani Exports and Bhawani Emporium
Rajasthan High Court · (2009) 26 VST 318
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts13 Oct 2008Allowed
Mohd. Faruk Bhati Vs S.B.B.J. and Others
Rajasthan High Court · (2009) 1 RLW 810
Constitution of India, 1950 — Article 14, 21
High Courts13 Oct 2008Dismissed
Inderjeet Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2391
Penal Code, 1860 (IPC) — Section 466, 471
High Courts13 Oct 2008Dismissed
Zahoor Ahmed and Others Vs Abdul Zabar and Others Abdul Zabar and Another Vs Smt. Khatiza
Rajasthan High Court · (2008) 10 RAJ CK 0031
Rajasthan Pre-emption Act, 1966 — Section 2(1)
High Courts13 Oct 2008Allowed
LRs. of Gulab and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 10 RAJ CK 0025
Penal Code, 1860 (IPC) — Section 447
High Courts13 Oct 2008Dismissed
Pritam Singh Vs State of Raj. and Others
Rajasthan High Court · (2008) 10 RAJ CK 0024
Constitution of India, 1950 — Article 226, 227
High Courts13 Oct 2008Allowed
Central Office Mewar Palace Org. Vs Union of India (UOI)
Rajasthan High Court · (2008) 12 STR 545 : (2009) 21 VST 56
High Courts13 Oct 2008Dismissed
Mst. Bhuri Vs State of Rajasthari
Rajasthan High Court · (2008) 10 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts13 Oct 2008Dismissed
Bheru Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1050
Penal Code, 1860 (IPC) — Section 466, 468