High Courts02 Jan 2008Dismissed
State of Rajasthan Vs Kanhaiya Lal
Rajasthan High Court · (2008) CriLJ 2106
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 61 of 61
High Courts02 Jan 2008
S.C. Gupta (Dr.) Vs University of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 1959
High Courts02 Jan 2008Dismissed
Tiwari Jhoomarlal Swaroop Lal Vs Government Of India and Others
Rajasthan High Court · (2008) 01 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts02 Jan 2008Allowed
Rajendra Prasad Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2008) 117 FLR 720 : (2008) 3 LLJ 184
Penal Code, 1860 (IPC) — Section 33