High Courts11 Jan 2008Allowed
Sushil Kumar Rawal Vs State and Others
Rajasthan High Court · (2008) 1 ALT(Cri) 24 : (2008) 2 RLW 1825
Constitution of India, 1950 — Article 243, 243F, 243K, 243O
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 59 of 61
High Courts11 Jan 2008Dismissed
S.M. Telesys Ltd. Vs Esquire Electronics Inc.
Rajasthan High Court · (2008) 88 SCL 43
COMPANIES ACT, 1956 — Section 10F, 397, 398, 402, 403
High Courts10 Jan 2008Dismissed
Bijendra Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 01 RAJ CK 0103
Civil Procedure Code, 1908 (CPC) — Section 35A, 80, 96Evidence Act, 1872 — Section 114
High Courts10 Jan 2008
Smt. Pushpa Agarwal and Others Vs Shiv Shankar Suwalka and Another
Rajasthan High Court · (2008) 01 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts10 Jan 2008
Union of India (UOI) and Others Vs Smt. Shamim and Others
Rajasthan High Court · (2009) ACJ 2785 : AIR 2008 Raj 99 : (2008) 4 RCR(Civil) 68 : (2008) 3 RLW 1973
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 123, 124Railway Claims Tribunal Act, 1987 — Section 13, 16, 18, 24, 30
High Courts10 Jan 2008
Ram Karan Choudhary Vs State of Raj. and Another
Rajasthan High Court · AIR 2008 Raj 79 : (2008) 2 RLW 1406
Constitution of India, 1950 — Article 14, 226
High Courts10 Jan 2008Allowed
R.G. Ispat Ltd. Vs Judge, Labour Court and Others
Rajasthan High Court · (2008) 117 FLR 108 : (2008) 3 LLJ 388 : (2008) 2 RLW 1558
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts10 Jan 2008Dismissed
Purshottam and Others Vs Narain and Others
Rajasthan High Court · AIR 2008 Raj 154
High Courts09 Jan 2008Dismissed
Prahlad Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 777
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts09 Jan 2008Allowed
Lokesh Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 RLW 1418
Constitution of India, 1950 — Article 14
High Courts08 Jan 2008
Harminder Kaur (Smt.) Vs Dr. Yogendra Taneja
Rajasthan High Court · (2008) 2 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts08 Jan 2008Dismissed
Hawaldar Birda Ram Burdak Vs Mohan Lal
Rajasthan High Court · (2008) 01 RAJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jan 2008
Ajmer Tyres Vs Apollo Tyres Limited and Others
Rajasthan High Court · (2008) 01 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Section 151, 43
High Courts08 Jan 2008Dismissed
Devi Singh and Others Vs Mahesh and Others
Rajasthan High Court · (2008) 01 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Jan 2008Dismissed
Rampal Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 1905
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 8
High Courts08 Jan 2008
Harvindra Singh Vs The P.O., Rent Tribunal and Another
Rajasthan High Court · (2008) WLC 495 : (2008) 2 WLN 97
High Courts08 Jan 2008
Dhuji Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1614
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Jan 2008
Gopal Ram Gumani Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 254
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts07 Jan 2008
Panna Lal Sharma Vs Rameshwar Lal Choudhary and Another
Rajasthan High Court · (2009) 1 ALD(Cri) 12 : (2008) 3 BC 134
Criminal Procedure Code, 1973 (CrPC) — Section 256, 394Negotiable Instruments Act, 1881 (NI) — Section 133, 138
High Courts07 Jan 2008Dismissed
Ram Raghunath B. Mantri Vs Pawan Kumar and Others
Rajasthan High Court · (2008) 01 RAJ CK 0089
Succession Act, 1925 — Section 372, 384